High Courts24 Mar 1999Allowed
Jag Narain Singh Vs The State of Bihar and Others
Patna High Court · (1999) 2 PLJR 120
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,694 of 2,661
High Courts23 Mar 1999Dismissed
State of Bihar Vs Krishna Ballabh Pandey and others
Patna High Court · (2000) 1 PLJR 483
High Courts23 Mar 1999
Dr. Atar Singh Yadav Vs The Chancellor (Governor), Bihar Universities and Others
Patna High Court · (1999) 2 BLJR 933
High Courts23 Mar 1999Dismissed
B.O.C. India Ltd. Vs State of Bihar and Others
Patna High Court · (1999) 47 BLJR 961 : (2001) 3 LLJ 1002 : (1999) 3 PLJR 149
Industrial Disputes Act, 1947 — Section 10(1), 12, 12(5), 18
High Courts23 Mar 1999Dismissed
Meherson M. Madan Vs Bank of India and Others
Patna High Court · (1999) 47 BLJR 884 : (2001) 3 LLJ 376 : (1999) 9 PLJR 837
Bank of India (Officers Service) Regulations, 1979 — Regulation 20(2), 20(3)Constitution of India, 1950 — Article 226(2)
High Courts23 Mar 1999Allowed
Bokaro Steel Plant of Steel Authority of India Ltd. Vs Presiding Officer, Labour Court and Another
Patna High Court · (1999) 47 BLJR 876 : (1999) 82 FLR 685 : (1999) 2 LLJ 1268 : (1999) 9 PLJR 97
Industrial Disputes Act, 1947 — Section 2
High Courts23 Mar 1999Dismissed
Hari Om Prasad Vs State of Bihar and Others
Patna High Court · (1999) 47 BLJR 2064 : (1999) CriLJ 4400
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 209, 309, 309(2)Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts23 Mar 1999
Nagendra Ojha Vs State of Bihar and Others
Patna High Court · (1999) 2 BLJR 1040
High Courts23 Mar 1999Allowed
Shailendra Kumar Chaurasia Vs Ram Nath Sah
Patna High Court · (1999) 2 PLJR 177
High Courts23 Mar 1999
Divisional Manager, The National Insurance Company Ltd. Vs Harendra Singh and Others
Patna High Court · (2000) 2 PLJR 831
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Workmens Compensation Act, 1923 — Section 4(1)
High Courts23 Mar 1999Dismissed
Mahesh Prasad Manjhi and Another Vs State of Bihar and Another
Patna High Court · (1999) 3 PLJR 90
Contract Act, 1872 — Section 172Penal Code, 1860 (IPC) — Section 406State Financial Corporations Act, 1951 — Section 29, 30
High Courts23 Mar 1999Dismissed
Girja Nandan Roy and Another Vs Chancellor, Universities of Bihar and Others
Patna High Court · (1999) 2 BLJR 903
High Courts22 Mar 1999Allowed
Haribansh Narayan Vs State of Bihar and Others
Patna High Court · (1999) 2 BLJR 1041 : (1999) 9 PLJR 89
Penal Code, 1860 (IPC) — Section 340
High Courts22 Mar 1999Allowed
Central Coalfields Limited and Others Vs State of Bihar and Others
Patna High Court · (1999) 3 BLJR 1808
Land Acquisition Act, 1894 — Section 2, 3
High Courts22 Mar 1999
Ranjita Singh Vs The State of Bihar and Others
Patna High Court · (1999) 2 PLJR 81
High Courts22 Mar 1999Dismissed
Parmanand Thakur Vs Mahendra Hazari and Others
Patna High Court · (1999) 3 PLJR 6
Civil Procedure Code, 1908 (CPC) — Section 152Limitation Act, 1963 — Article 136
High Courts22 Mar 1999Dismissed
Girija Nandan Roy and Another Vs The Chancellor, Universities of Bihar and Others
Patna High Court · (1999) 2 PLJR 102
High Courts19 Mar 1999
Shri Mohd. Quasim Ansari Vs State of Bihar and Others
Patna High Court · (2000) 1 PLJR 566
High Courts19 Mar 1999Dismissed
Gandhi Sharmik Swalambi Samittee Ltd. and Another Vs The State of Bihar and Others
Patna High Court · (1999) 2 BLJR 1103 : (1999) 9 PLJR 114
Bihar Minor Mineral Concession Rules, 1972 — Rule 11(c), 11C, 9
High Courts19 Mar 1999Allowed
Kanhai Singh Vs The State of Bihar
Patna High Court · (1999) 2 BLJR 1003
Penal Code, 1860 (IPC) — Section 302, 34