High Courts05 Apr 1999Allowed
Kamal Oil and Dal Mills Vs Managing Director, Bihar State Marketing Board and Others
Patna High Court · AIR 1999 Patna 142
Bihar Agricultural Produce Markets Act, 1960 — Section 27A, 9(5)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,693 of 2,661
High Courts05 Apr 1999
Suresh Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 167
High Courts02 Apr 1999Allowed
Dilip Kumar Dey Vs The Punjab National Bank and Others
Patna High Court · (1999) 2 PLJR 145
Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 477
High Courts02 Apr 1999Allowed
Mukesh Kumar Singh and Others Vs State of Bihar and Others
Patna High Court · (1999) 3 BLJR 2055 : (2005) 2 PLJR 211
Constitution of India, 1950 — Article 226
High Courts02 Apr 1999
Samir Kumar Mukherjee and Others Vs State of Bihar
Patna High Court · (1999) 2 BLJR 1153
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts01 Apr 1999
Ram Kishun Sao Vs State of Bihar and Others
Patna High Court · (1999) 2 BLJR 1320 : (1999) 1 PLJR 835
Transfer of Property Act, 1882 — Section 52
High Courts01 Apr 1999Dismissed
Ferro Alloys Corporation Ltd. Vs Rajhans Steel Ltd.
Patna High Court · (2000) 99 CompCas 426
Companies Act, 1956 — Section 433, 434, 520
High Courts01 Apr 1999
Gautam Sil Vs Smt. Mita Sil
Patna High Court · (1999) 3 BLJR 1841
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Family Courts Act, 1984 — Section 10, 19
High Courts31 Mar 1999
Hridyal Kumar and Others Vs The State of Bihar and Others
Patna High Court · (1999) 2 PLJR 84
High Courts31 Mar 1999Dismissed
Siddhartha Vs The State of Bihar
Patna High Court · (1999) 2 BLJR 938
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 226, 302, 307
High Courts30 Mar 1999
Umesh Chandra Jha Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 529
High Courts30 Mar 1999Dismissed
Bihar State Subordinate Service Selection Board Examinees Confederation Vs The State of Bihar and Others
Patna High Court · (1999) 2 PLJR 108
Constitution of India, 1950 — Article 14, 16, 309
High Courts30 Mar 1999Dismissed
Tej Narayan Singh Vs State of Bihar and Others
Patna High Court · (1999) 3 BLJR 1687 : (1999) 3 PLJR 203
Constitution of India, 1950 — Article 226, 227
High Courts30 Mar 1999Dismissed
Girish Kumar Kharia Vs Industrial Forge and Engineering Co. Ltd. and Others
Patna High Court · (1999) 47 BLJR 1755 : (2001) 103 CompCas 150
Companies Act, 1956 — Section 106, 107, 81(1), 81(1A)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 18, 22(2)
High Courts29 Mar 1999
Dr. Junul Bhengraj Vs State of Bihar and Others
Patna High Court · (1999) 2 PLJR 170
Constitution of India, 1950 — Article 311(2)
High Courts26 Mar 1999
In Re. M/s Jagdishpur Zaminidari Co. Ltd. (in Liquidation)
Patna High Court · (2000) 1 PLJR 560
Bihar Land Reforms Act, 1950 — Section 24A, 3(1), 4(h)Companies Act, 1956 — Section 456(1)
High Courts26 Mar 1999Dismissed
Ramswarup Agarwalla Vs Banwari Lal Agarwalla
Patna High Court · (1999) 3 PLJR 403
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 14, 14(8)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Mar 1999Allowed
Gahendra Narain Singh and Others Vs The State of Bihar and Others
Patna High Court · (1999) 2 BLJR 1456
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145
High Courts24 Mar 1999
Central Coalfields Limited Vs The State of Bihar and Others and Mineral Area Development Authority and Another
Patna High Court · (1999) 2 PLJR 788
Bihar Coal Mining Area Development Authority Act, 1986 — Section 13, 16, 18(1), 2 , 2(1)Bihar Mineral Area Development Authority (Land Use Tax) Rules, 1994 — Rule 2Land Acquisition Act, 1894 — Section 3, 3(1)
High Courts24 Mar 1999Allowed
Sunil Khatik @ Sunil Prasad @ Sunil Bihari Vs The State of Bihar and Others
Patna High Court · (1999) 2 BLJR 954 : (1999) 9 PLJR 744
Constitution of India, 1950 — Article 21