COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,692 of 2,661

High Courts12 Apr 1999Allowed

Ram Khelawan Sharma and Others Vs State of Bihar

Patna High Court · (1999) 2 BLJR 1080

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 210, 225, 226, 227, 228Penal Code, 1860 (IPC) — Section 148, 149, 302, 34, 49

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High Courts12 Apr 1999Dismissed

Gautam Banerjee Vs State of Bihar and Others

Patna High Court · (1999) 2 BLJR 1110

Industrial Disputes Act, 1947 — Section 2

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High Courts12 Apr 1999

Dineshwar Pandey Vs The State of Bihar and Others

Patna High Court · (1999) 3 PLJR 381

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High Courts12 Apr 1999Dismissed

New Swadeshi Sugar Mills Limited and Another Vs Union of India (UOI) and Others

Patna High Court · AIR 1999 Patna 201

Essential Commodities Act, 1955 — Section 3(3C)Levy Sugar Price Equalisation Fund Act, 1976 — Section 2

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High Courts09 Apr 1999Allowed

Ashok Kumar Mishra and Others Vs State of Bihar and Others

Patna High Court · (1999) 2 BLJR 1314

Bihar Agricultural Produce Markets Act, 1960 — Section 51, 51(2)

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High Courts09 Apr 1999

Din Bandhu Mandal @ Mandal and Others and Prafulla Kumar Mandal @ Prafullo Mandal Vs State of Bihar

Patna High Court · (1999) 2 BLJR 966

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304, 304B, 34, 498, 498A

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High Courts09 Apr 1999Allowed

Dr. Rabindra Kumar Wasta @ Lalan Singh Vs The State of Bihar and Another

Patna High Court · (1999) 2 BLJR 1149

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 379, 408, 420, 468

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High Courts09 Apr 1999

Sunil Kumar @ Akhaury Sunil Kumar Vs Sri Kedar Nath Agrawal and. Ors.

Patna High Court · (1999) 2 PLJR 719

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)

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High Courts09 Apr 1999Allowed

Bandhu Yadav and Bishundeo Yadav Vs State of Bihar

Patna High Court · (2000) 1 PLJR 515

Penal Code, 1860 (IPC) — Section 302, 34

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High Courts08 Apr 1999Allowed

Suresh Choudhary Vs The State of Bihar and Others

Patna High Court · (1999) 2 PLJR 718

Constitution of India, 1950 — Article 226, 227

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High Courts08 Apr 1999Allowed

Nand Kishore Thakur and Others Vs State of Bihar and Others

Patna High Court · (1999) 2 BLJR 1087

Electricity (Supply) Act, 1948 — Section 15, 78A

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High Courts07 Apr 1999

Umashankar Singh Vs The State of Bihar and Others

Patna High Court · (1999) 3 PLJR 201

Bihar Bhoodan Yagna Act, 1954 — Section 14, 144, 145, 21, 22

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High Courts07 Apr 1999Allowed

Smt. Sita Sinha Vs The Accountant General and Others

Patna High Court · (2000) 2 PLJR 840

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High Courts07 Apr 1999Allowed

Rajeeva Ranjan Sinha Vs The State of Bihar and Others

Patna High Court · (1999) 3 PLJR 955

Bihar Saw Mills (Regulation) Act, 1990 — Section 2, 5Forest (Conservation) Act, 1980 — Section 2

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High Courts06 Apr 1999Allowed

Smt. Manju Devi and Another Vs The State of Bihar and Others

Patna High Court · (1999) 2 BLJR 1226

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144

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High Courts06 Apr 1999Allowed

The Union of India (UOI) and Others Vs Anamika Sahkari Grih Nirman Samiti Ltd. and Others

Patna High Court · (2000) 2 PLJR 544

Constitution of India, 1950 — Article 226

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High Courts06 Apr 1999

Basudeo Prasad Jha Vs The State of Bihar and Others

Patna High Court · (1999) 2 PLJR 787

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High Courts06 Apr 1999Dismissed

Patliputra Prestressed (P) Ltd. and Another Vs State Bank of India and Others

Patna High Court · (1999) 3 PLJR 580

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Sick Industrial Companies (Special Provisions) Act, 1985 — Section 14, 15, 16, 17, 17(2)

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High Courts05 Apr 1999Allowed

Sri Rajbanshi Singh Vs The State of Bihar and Others

Patna High Court · (1999) 2 PLJR 164

Bihar and Orissa Municipal Act, 1922 — Section 196

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High Courts05 Apr 1999Dismissed

Ram Bali Rai Vs The State of Bihar and Others

Patna High Court · (1999) 2 BLJR 950

Criminal Procedure Code, 1973 (CrPC) — Section 192, 202, 203Penal Code, 1860 (IPC) — Section 395

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