High Courts09 Aug 1999
Satyendra Narayan Singh Vs The State of Bihar
Patna High Court · (1999) 3 PLJR 656
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,675 of 2,661
High Courts09 Aug 1999Dismissed
Tata Iron and Steel Co. Ltd. Vs The State of Bihar and Another
Patna High Court · (2000) 1 PLJR 628
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 145(1), 482
High Courts07 Aug 1999
Prajapati Sharma Vs Coal India Limited and Others
Patna High Court · (2000) 1 PLJR 104
High Courts06 Aug 1999Dismissed
Sri Kapildeo Singh and Another Vs Sri Ram Nandan Singh and Others
Patna High Court · (1999) 3 PLJR 378
High Courts06 Aug 1999
Sanjeev Kumar and Another Vs The State of Bihar and Others
Patna High Court · (1999) 3 PLJR 349
Bihar State Universities Act, 1976 — Section 29, 30, 39(2)
High Courts06 Aug 1999Dismissed
Md. Khursid Anwar and Ram Kumar Sinha Vs State of Bihar and Sri Pradeep Pandey
Patna High Court · (2001) 1 PLJR 385
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 353, 379
High Courts06 Aug 1999
Chandra Shekhar Bhattacharya and Others Vs State of Bihar and Others
Patna High Court · (1999) 3 BLJR 2137 : (1999) 3 PLJR 341
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 10(3), 27
High Courts06 Aug 1999Allowed
Md. Abdul Salim Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 116
Chartered Accountants Act, 1949 — Section 22A
High Courts05 Aug 1999Dismissed
Anil Kumar Srivastava Vs State of Bihar and Shri Ram Das Singh
Patna High Court · (2001) 1 PLJR 387
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(2), 197(3), 202Penal Code, 1860 (IPC) — Section 147, 148, 323, 342, 347
High Courts05 Aug 1999Allowed
Gulabo Devi @ Gulabi Debi Vs State of Bihar and Others
Patna High Court · (1999) 3 BLJR 1935 : (2000) 1 PLJR 171
High Courts05 Aug 1999Allowed
Deen Bandhu Ghose Vs State of Bihar and Others
Patna High Court · (1999) 3 BLJR 2140
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 8
High Courts05 Aug 1999
Sanjiv Kumar Singh and Others Vs State of Bihar and Others
Patna High Court · (1999) 3 BLJR 2127
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts05 Aug 1999Allowed
Ramraj Singh and Others Vs State of Bihar
Patna High Court · (1999) 3 BLJR 1976
Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Aug 1999Dismissed
Pramod Kumar Ambashtha Vs Allahabad Bank and Others
Patna High Court · (1999) 08 PAT CK 0052
High Courts05 Aug 1999
Tulsi Prasad Singh Vs The State of Bihar
Patna High Court · (2001) 3 PLJR 15
Constitution of India, 1950 — Article 309
High Courts05 Aug 1999Allowed
Paras Awadhiya and Others Vs State
Patna High Court · (1999) 3 PLJR 855
Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Aug 1999
Ashok Kumar and Others Vs Union of India (UOI) and Others
Patna High Court · (1999) 3 PLJR 255
High Courts05 Aug 1999
Dulhin Sundarpati Devi Vs Ram Surat Koeri and Others
Patna High Court · AIR 2000 Patna 1
Civil Procedure Code Amendment Act, 1976 — Section 72, 97(2)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 31, Order 21 Rule 32, Order 21 Rule 48A, Order 21 Rule 57General Clauses Act, 1897 — Section 6
High Courts04 Aug 1999Dismissed
Kumari Kumud and Another Vs Union of India and Others
Patna High Court · (2000) 1 PLJR 183
High Courts04 Aug 1999Dismissed
Mohd. Qamruzama Firdausi Vs Mohd. Yasin and Others
Patna High Court · (1999) 3 BLJR 1915
Benami Transactions (Prohibition) Act, 1988 — Section 2, 3