COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,677 of 2,661

High Courts30 Jul 1999Allowed

Smt. Rekha Gupta Vs Bihar State Electricity Board and Others

Patna High Court · (1999) 3 BLJR 1860 : (1999) 3 PLJR 222

Constitution of India, 1950 — Article 12Electricity Act, 2003 — Section 24, 29Transfer of Property Act, 1882 — Section 55

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High Courts30 Jul 1999

Sandeep Kumar Sharma and Others Vs The State of Bihar

Patna High Court · (1999) 3 PLJR 554

Criminal Procedure Code, 1973 (CrPC) — Section 392

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High Courts29 Jul 1999Dismissed

Gopi Nath Mishra Vs Bank of India and Others

Patna High Court · (2000) 2 PLJR 520

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 4, Order 9 Rule 8, Order 9 Rule 9

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High Courts29 Jul 1999

Bhagwan Singh Vs The State of Bihar and Others

Patna High Court · (1999) 3 PLJR 466

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High Courts29 Jul 1999

Shanti Devi and Another Vs The State and Others

Patna High Court · (1999) 3 PLJR 431

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High Courts29 Jul 1999Dismissed

Paras Kumhar Vs State of Bihar

Patna High Court · (2000) CriLJ 112 : (2001) 3 PLJR 387

Criminal Procedure Code, 1973 (CrPC) — Section 147Penal Code, 1860 (IPC) — Section 302, 304, 34

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High Courts29 Jul 1999Allowed

Andrika Prasad Singh Vs The State of Bihar and Others

Patna High Court · (1999) 3 PLJR 500

Bihar Pension Rules, 1950 — Rule 139, 43Central Civil Services (Pension) Rules, 1972 — Rule 9(2)

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High Courts29 Jul 1999

Smt. Sushma Prasad Vs The State of Bihar and Others

Patna High Court · (2000) 2 PLJR 96

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High Courts29 Jul 1999Allowed

Dasrath Pd. Singh and Another Vs The State of Bihar and Others

Patna High Court · (1999) 3 PLJR 528

Bihar Tenancy Act, 1885 — Section 15(1), 48E

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High Courts29 Jul 1999Allowed

Kanhai Yadav Vs State

Patna High Court · (2000) CriLJ 423

Penal Code, 1860 (IPC) — Section 302

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High Courts28 Jul 1999Dismissed

Most. Sumitra Devi and Others Vs Yogendra Choudhary and Others

Patna High Court · (2000) 1 PLJR 495

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14

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High Courts28 Jul 1999Dismissed

Hari Narayan Gupta and Others Vs Heavy Engineering Corporation Ltd. and Others

Patna High Court · (2000) 1 BLJR 568

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High Courts28 Jul 1999Dismissed

Ghanshyam Singh and Others Vs State of Bihar

Patna High Court · (1999) 3 BLJR 1866

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34

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High Courts28 Jul 1999

Rameshwar Prasad Dubey and Others Vs The State of Bihar and Others

Patna High Court · (1999) 3 PLJR 530

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High Courts28 Jul 1999Allowed

Ranju Devi Vs State of Bihar and Others

Patna High Court · (1999) 3 PLJR 504

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High Courts28 Jul 1999Allowed

Kanhaiya Lal Gandhi @ K.L. Gandhi Vs Steel Authority of India Ltd. and Others

Patna High Court · (2000) 2 BLJR 1070

Penal Code, 1860 (IPC) — Section 120B, 420, 468, 470, 471

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High Courts28 Jul 1999Allowed

Smt. Sonahula Devi Vs State of Bihar and Others

Patna High Court · (1999) 3 BLJR 1946 : (1999) 3 PLJR 534

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 5(3)

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High Courts28 Jul 1999Allowed

Amarnath Chaudhary Vs The State of Bihar and Others

Patna High Court · (1999) 3 PLJR 536

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 10(3), 5

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High Courts28 Jul 1999

Ganeshi Sharma and Others Vs State and Others

Patna High Court · (1999) 3 PLJR 377

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1)Constitution of India, 1950 — Article 226

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High Courts28 Jul 1999Dismissed

Naba Kumar Sarkar and Others Vs Smt. Raj Devi and Others

Patna High Court · (1999) 3 BLJR 2075 : (1999) 3 PLJR 614

Transfer of Property Act, 1882 — Section 106

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