High Courts20 Aug 1999Allowed
Suresh Kumar Sinha and Others Vs The Chairman, Bihar State Housing Board and Others
Patna High Court · (1999) 3 PLJR 696
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,673 of 2,661
High Courts20 Aug 1999Dismissed
Smt. Urmila Devi Vs State Bank of India, Tupudana Branch and Others
Patna High Court · (2000) 1 BLJR 32
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 Aug 1999Dismissed
Chandra Kala Devi and Others Vs Mostt. Deopari Devi and Others
Patna High Court · (2000) 1 BLJR 558
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 12(1)(d)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts19 Aug 1999Dismissed
State Bank of India and Others Vs Surendra Mishra
Patna High Court · (2000) 1 LLJ 1025
High Courts19 Aug 1999
Goutam Singh and Others Vs Central Coalfields Ltd. and Others
Patna High Court · (2000) 2 BLJR 1383
Constitution of India, 1950 — Article 226
High Courts19 Aug 1999Allowed
Bhupendra Nath Bariar Vs The State of Bihar and Others
Patna High Court · (1999) 3 PLJR 494
High Courts18 Aug 1999Allowed
Bauki Ram and Others Vs The State of Bihar and Others
Patna High Court · (1999) 3 PLJR 667
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Aug 1999Dismissed
Ram Prasad Sao Vs Sikandar Ansari and Another
Patna High Court · (2000) 1 PLJR 70
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15
High Courts18 Aug 1999
Lalan Prasad Singh and Upendra Prasad Singh Vs The State of Bihar
Patna High Court · (1999) 3 PLJR 584
Penal Code, 1860 (IPC) — Section 302, 324
High Courts18 Aug 1999Dismissed
Bhushan Manjhi Vs State of Bihar
Patna High Court · (1999) 3 BLJR 2427
Penal Code, 1860 (IPC) — Section 149, 201, 302, 34
High Courts18 Aug 1999Dismissed
Ram Nath Nonia Vs State of Bihar
Patna High Court · (2000) CriLJ 318
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts18 Aug 1999Allowed
Chandra Kant Jha and Others Vs The State of Bihar
Patna High Court · (2000) 1 PLJR 375
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 204, 302, 34
High Courts18 Aug 1999Allowed
Raju Mishra Vs The State of Bihar and Others
Patna High Court · (1999) 3 PLJR 235
High Courts18 Aug 1999
Amod Ranjan Sinha Vs State of Bihar and Others
Patna High Court · (1999) 3 BLJR 2302 : (1999) 3 PLJR 496
Bihar Pension Rules, 1950 — Rule 139(c), 43(b)
High Courts18 Aug 1999Allowed
Madhusudan Mandal Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 816
Bihar Pension Rules, 1950 — Rule 139, 43
High Courts17 Aug 1999Dismissed
Lakhmi Narayan Singh Vs Union of India (UOI) and Others
Patna High Court · (1999) 3 PLJR 322
High Courts17 Aug 1999
Sri. Jagdeo Sinha Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 5
High Courts17 Aug 1999Allowed
Coal Mines Officers'' Association of India, A Registered Trade Union Vs Union of India (UOI) and Others
Patna High Court · (2000) 1 BLJR 383 : (2000) 4 PLJR 677
Penal Code, 1860 (IPC) — Section 10
High Courts16 Aug 1999Dismissed
Bijay Kumar Singh Vs Heavy Engineering Corporation Ltd. and others
Patna High Court · (2000) 1 PLJR 75
High Courts16 Aug 1999Dismissed
Kameshwar Prasad Choudhary Vs State of Bihar and Others
Patna High Court · (1999) 3 BLJR 2141 : (2000) 1 PLJR 513