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Patna High Court judgments

53,217 judgments · page 1,672 of 2,661

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High Courts26 Aug 1999Dismissed

Kavita Pigments and Chemicals (Pvt.) Ltd. and Others Vs Allahabad Bank and Others

Patna High Court · AIR 2000 Patna 43 : (1999) 47 BLJR 2273 : (2000) 1 PLJR 999

Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 17(2), 20, 20(1), 20(2)
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High Courts26 Aug 1999

Abhay Kumar Pandey Vs The State of Bihar and Others

Patna High Court · (2000) 2 PLJR 626 : (2000) 2 PLJR 115

Constitution of India, 1950 — Article 14, 16
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High Courts26 Aug 1999Allowed

Bajrang Deo Narain Sinha Vs The State of Bihar and Others

Patna High Court · (1999) 3 PLJR 949

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High Courts25 Aug 1999Allowed

Shiv Narain Singh Vs The State of Bihar and Others

Patna High Court · (2000) 1 PLJR 185

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High Courts25 Aug 1999

Dr. Prabhu Nandan Prasad Verma Vs The State of Bihar and Others

Patna High Court · (2000) 1 PLJR 482

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High Courts25 Aug 1999Dismissed

Ashwani Ojha and Others Vs Devendra Nath Ojha and Others

Patna High Court · (2000) 1 BLJR 269

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High Courts24 Aug 1999Allowed

Mohan Lal Manjhi Vs Baldeo Raj Khanna and Another

Patna High Court · (1999) 3 BLJR 2093 : (2000) 1 PLJR 509

Civil Procedure Code, 1908 (CPC) — Section 100Industrial Disputes Act, 1947 — Section 18Partnership Act, 1932 — Section 69
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High Courts24 Aug 1999Allowed

Satya Narayan Paswan Vs State of Bihar and Others

Patna High Court · (2000) 1 BLJR 230 : (1999) 3 PLJR 624

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High Courts24 Aug 1999

Most. Surya Pati Devi and Another Vs The State of Bihar and Others

Patna High Court · (2000) 1 PLJR 191

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High Courts23 Aug 1999Dismissed

Mahanth Awadh Das Vs Bihar State Hindu Religious Trust Board and Others

Patna High Court · (2000) 1 PLJR 542

Bihar Hindu Religious Trusts Act, 1950 — Section 31, 67(1)
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High Courts23 Aug 1999Allowed

Ash Mohammad Vs Jagdish Prasad and Another

Patna High Court · (2000) 1 BLJR 560 : (1999) 3 PLJR 511

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High Courts23 Aug 1999Dismissed

Medo Manjhi Vs State of Bihar

Patna High Court · (1999) 3 BLJR 2152

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34, 364
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High Courts23 Aug 1999Allowed

Girdhari Prasad Sharma Vs Union of India and Another

Patna High Court · (2000) 1 PLJR 533

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High Courts23 Aug 1999Dismissed

Nagendra Nath Tanti @ Nagendra Tanti, Jitendra Nath Tanti @ Jitendra Tanti and Dhirendra Nath Tanti @ Dhirendra Tanti Vs State of Bihar and Another

Patna High Court · (2000) 1 PLJR 389

Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 323, 324, 34
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High Courts20 Aug 1999Allowed

Ravindra Nath Shrivastava Vs State of Bihar and Others

Patna High Court · (2000) 2 PLJR 7

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High Courts20 Aug 1999Dismissed

M.K. Muraleedharan Nair @ M.K.M. Nair Vs The State of Bihar and Others

Patna High Court · (2000) 1 PLJR 160

Bihar Service Code, 1952 — Section 182
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High Courts20 Aug 1999Allowed

Birendra Prasad Singh Vs The State of Bihar and Others

Patna High Court · (1999) 3 PLJR 467

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High Courts20 Aug 1999Allowed

Biswadev Roy @ Biswadev Mahadev Prasad Roy Vs Sucharita Roy @ Sucharita Biswadev Roy @ Sucharita

Patna High Court · (2000) 1 BLJR 28 : (1999) 3 PLJR 601

Criminal Procedure Code, 1973 (CrPC) — Section 125Special Marriage Act, 1954 — Section 28, 34
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High Courts20 Aug 1999

Rajeshwar Prasad and Others Vs State of Bihar

Patna High Court · (2000) CriLJ 727 : (2000) 2 PLJR 662

Penal Code, 1860 (IPC) — Section 182, 201, 211, 302, 304B
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High Courts20 Aug 1999Allowed

Tata Iron and Steel Company Ltd. Vs Presiding Officer and Others

Patna High Court · (2001) 3 LLJ 66 : (2000) 1 PLJR 411

Companies Act, 1956 — Section 391, 394Industrial Disputes Act, 1947 — Section 10(1)
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