High Courts01 Dec 1999
Sheoji Singh Vs Brijbansh Singh and Others
Patna High Court · (2000) 2 PLJR 100
Criminal Procedure Code, 1973 (CrPC) — Section 145
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,653 of 2,661
High Courts01 Dec 1999Allowed
Surendra Prasad Verma Vs The State of Bihar, Bibi Sahana Khatoon and Md. Soslim
Patna High Court · (2001) 1 PLJR 563
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1), 397
High Courts01 Dec 1999Allowed
Birendra Prasad Gupta Vs State of Bihar and Another
Patna High Court · (2000) 1 BLJR 17
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 420, 463, 464, 468
High Courts01 Dec 1999Allowed
Syed Mahboob Imam Vs State of Bihar and Another
Patna High Court · (2000) 1 ALT(Cri) 22 : (2000) 1 BLJR 15
Foreigners Act, 1946 — Section 14
High Courts30 Nov 1999Dismissed
Krishna Das Vs State of Bihar
Patna High Court · (2000) 2 PLJR 17
Penal Code, 1860 (IPC) — Section 302
High Courts30 Nov 1999
Sati Ranjan Jamaiyar and Others Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 269
High Courts29 Nov 1999Allowed
Prem Chand Ram Vs State of Bihar and Others
Patna High Court · (1999) 11 PAT CK 0073
High Courts29 Nov 1999Dismissed
Anik Mandal Vs State of Bihar
Patna High Court · (2000) 1 BLJR 523
Penal Code, 1860 (IPC) — Section 302
High Courts29 Nov 1999Dismissed
Munna Mahto Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 646
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 307, 341
High Courts27 Nov 1999Allowed
United India Insurance Company Ltd. Vs Most. Meena Devi and Others
Patna High Court · (2000) 2 PLJR 820
Motor Vehicles Act, 1988 — Section 140
High Courts27 Nov 1999Dismissed
Ranjit Kumar Singh Vs State of Bihar
Patna High Court · (2000) 1 BLJR 297
Penal Code, 1860 (IPC) — Section 302, 376, 511
High Courts27 Nov 1999Allowed
Raudi Sah Vs State and Others
Patna High Court · (2000) 1 BLJR 603
Bihar Privileged Persons Homestead Tenancy Rules, 1948 — Rule 5(1), 5(2)
High Courts27 Nov 1999
New India Assurance Co. Ltd. Vs Jai Nath Singh and Another
Patna High Court · (2000) 3 BLJR 1853 : (2000) 2 PLJR 776
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts26 Nov 1999Allowed
Ram Raj Ram Vs State of Bihar and Others
Patna High Court · (2000) 1 BLJR 605
High Courts25 Nov 1999Allowed
Jayanti Kuer and Others Vs Laxmichand Upadhyay and Others
Patna High Court · (2000) 1 PLJR 231
High Courts25 Nov 1999Allowed
Md. Kamruddin Vs Brijnandan Prasad
Patna High Court · (2000) 1 BLJR 290 : (2000) 2 PLJR 49
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts24 Nov 1999Dismissed
K. Tarakant Pathak and Others Vs State of Bihar and Another
Patna High Court · (2000) 2 PLJR 531
Criminal Procedure Code, 1973 (CrPC) — Section 161, 190(1), 210, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 307, 498A
High Courts24 Nov 1999Allowed
Vijoy Kumar Vs Vice-Chancellor and Others
Patna High Court · (2000) 2 BLJR 853 : (2000) 1 PLJR 849
Constitution of India, 1950 — Article 14, 16
High Courts24 Nov 1999Dismissed
Uday Singh and Another Vs State of Bihar
Patna High Court · (2000) 1 BLJR 368
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts24 Nov 1999
Shobh Nath Ram Vs State of Bihar and Another
Patna High Court · (2000) 1 BLJR 733 : (2000) 1 PLJR 929
Criminal Procedure Code, 1973 (CrPC) — Section 145