High Courts07 Dec 1999Allowed
Bimal Kumar Verma @ B.K. Verma Vs Bihar State Electricity Board and Others
Patna High Court · (2000) 3 PLJR 43
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,652 of 2,661
High Courts07 Dec 1999Allowed
Ram Badan Singh @ Ram Balak Singh Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 818
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 109, 120, 147, 148, 149Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
High Courts06 Dec 1999
United India Insurance Company Ltd. Vs Most. Nirmala Devi and Others
Patna High Court · (2000) 4 PLJR 45
Motor Vehicles Act, 1988 — Section 173
High Courts06 Dec 1999Allowed
Bivash Kumar Vs State of Bihar and Others
Patna High Court · (2000) 1 PLJR 787
Constitution of India, 1950 — Article 14, 16, 16(1)
High Courts06 Dec 1999Dismissed
Madan Kishore Pandey and Others Vs Raghubansh Singh and Others
Patna High Court · (2000) 1 BLJR 609 : (2000) 1 PLJR 983
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts06 Dec 1999Dismissed
Vijay Virat Pashu Mela Vs Bihar State Agricultural Marketing Board and Others
Patna High Court · (2001) 1 PLJR 761
Bihar Agricultural Produce Markets Rules, 1975 — Rule 129Constitution of India, 1950 — Article 226
High Courts06 Dec 1999Dismissed
Nathuni Choudhary Vs State of Bihar
Patna High Court · (2000) 1 BLJR 670 : (2000) 3 PLJR 401
Penal Code, 1860 (IPC) — Section 392, 395
High Courts06 Dec 1999
Md. Reyazuddin Khan Vs Shama Ashrafi and Another
Patna High Court · (2000) CriLJ 2490 : (2000) 2 PLJR 457
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 127, 127(3), 397
High Courts06 Dec 1999Allowed
Oriental Insurance Company Ltd., Patna Vs Savitri Devi and Others
Patna High Court · (2000) 4 PLJR 47
Motor Vehicles Act, 1988 — Section 173
High Courts06 Dec 1999Allowed
Kamta Prasad and Others Vs State of Bihar and Others
Patna High Court · (2000) 1 PLJR 802
Bihar State Housing Board Act, 1982 — Section 59(i)(b), 60
High Courts05 Dec 1999Dismissed
Bibha Kumari and Others Vs The State of Bihar and Others
Patna High Court · (1999) 1 BLJR 505 : (1999) 1 PLJR 695
Constitution of India, 1950 — Article 14, 141, 309
High Courts03 Dec 1999
Mosamat Manorama Srivastava Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 577
High Courts03 Dec 1999Allowed
Smt. Durgesh Nandani Vs State of Bihar and Others
Patna High Court · AIR 2000 Patna 135 : (2000) 1 PLJR 892
Electricity (Supply) Act, 1948 — Section 42Electricity Rules, 1956 — Rule 82Telegraph Act, 1885 — Section 10, 11, 12, 13, 14
High Courts03 Dec 1999Allowed
Smt. Sushila Srivastava and Others Vs State of Bihar and Others
Patna High Court · (2000) 1 PLJR 301
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98, Order 21 Rule 99
High Courts03 Dec 1999
Neelmani Kumar Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 220
High Courts02 Dec 1999Dismissed
Sudheshwar Nath Vs The State of Bihar and Others
Patna High Court · (1999) 3 PLJR 49
Income Tax Act, 1961 — Section 148, 149Wealth Tax Act, 1957 — Section 14, 17, 17(1), 18
High Courts02 Dec 1999Dismissed
Sudheshwar Nath Vs State of Bihar and Others
Patna High Court · (2000) 1 BLJR 302 : (2000) 3 PLJR 49
Income Tax Act, 1961 — Section 148, 149
High Courts01 Dec 1999Allowed
Rev. H.S.C. Nag. and Others Vs Vijay Christophar Stuart
Patna High Court · (2000) 1 PLJR 279
High Courts01 Dec 1999
Suniram Kisku Vs State of Bihar
Patna High Court · (2000) 2 BLJR 1201
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts01 Dec 1999Allowed
Royal Projects Ltd. and Others Vs State of Bihar and Another
Patna High Court · (2000) 1 BLJR 13
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 420, 467, 468