High Courts10 Dec 1999Dismissed
Arun Kumar Yagnik Vs Smt. Mary Baptist Thakur and Another
Patna High Court · (2000) 2 PLJR 500
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 10, 115Specific Relief Act, 1963 — Section 19
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,651 of 2,661
High Courts10 Dec 1999Dismissed
Bhelna Mallah Vs State of Bihar
Patna High Court · (2000) 1 BLJR 656
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 380, 395, 467
High Courts10 Dec 1999Dismissed
Kishun Paswan @ Kishuni Paswan Vs State of Bihar
Patna High Court · (2000) 1 BLJR 659 : (2000) 1 PLJR 932
Penal Code, 1860 (IPC) — Section 395, 412
High Courts10 Dec 1999Dismissed
Md. Israil Khan and Another Vs Heavy Engineering Corporation Ltd. and Others
Patna High Court · (2000) 2 BLJR 1197 : (2000) 2 PLJR 601
High Courts10 Dec 1999Dismissed
Helios Finance and Investment Ltd. Vs Union of India (UOI) and Others
Patna High Court · (2000) 2 BLJR 850 : (2000) 1 PLJR 660
High Courts09 Dec 1999
Shri Rameshwar Sao and Others Vs Widow of deceased Respondent 1 and Others
Patna High Court · (2000) 2 PLJR 533
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1963 — Section 5
High Courts09 Dec 1999Dismissed
Laxmi Pasi and Others Vs State of Bihar
Patna High Court · (2000) 1 BLJR 287
Penal Code, 1860 (IPC) — Section 307, 34, 380
High Courts08 Dec 1999Dismissed
Suresh Kumar Sinha and Others Vs The State of Bihar and Others
Patna High Court · (1999) 3 PLJR 88
High Courts08 Dec 1999Allowed
Basudeo Ahir @ Basudeo Raut Vs State of Bihar
Patna High Court · (2000) 2 PLJR 530
Arms Act, 1959 — Section 25A, 26Penal Code, 1860 (IPC) — Section 399, 402
High Courts08 Dec 1999
Paro Chamar and Another Vs State of Bihar
Patna High Court · (2000) 48 BLJR 1633 : (2000) CriLJ 4787 : (2000) 3 PLJR 827 : (2001) 1 RCR(Criminal) 567
Bihar and Orissa Chaukidari Rules, 1923 — Rule 10, 6, 7, 8, 9Bihar and Orissa Village Administration Act, 1922 — Section 24Chota Nagpur Rural Police Act, 1914 — Section 21
High Courts08 Dec 1999Allowed
Smt. Urmila Mishra and Others Vs State of Bihar
Patna High Court · (2000) 2 DMC 378
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 306, 34
High Courts08 Dec 1999
Bhim Singh and Another Vs State of Bihar
Patna High Court · (2000) 1 BLJR 10
Penal Code, 1860 (IPC) — Section 302, 304, 323, 34, 379
High Courts08 Dec 1999Dismissed
Suresh Kumar Sinha and Others Vs State of Bihar and Others
Patna High Court · (2000) 1 BLJR 640 : (2000) 3 PLJR 88
High Courts08 Dec 1999
Sachchidanand Kumar Vs The Central Bank of India and Others
Patna High Court · (2000) 2 PLJR 79
High Courts07 Dec 1999Allowed
Ram Ajodhya Baitha and Others Vs The State of Bihar and Another
Patna High Court · (2000) 3 PLJR 447
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts07 Dec 1999
Project Uchchavidyalaya Siksha, Etc. Etc. Vs State and Others Etc. Etc.
Patna High Court · (1999) 12 PAT CK 0088
High Courts07 Dec 1999Dismissed
Shankar Yadav Vs State of Bihar
Patna High Court · (2000) 1 BLJR 738
Penal Code, 1860 (IPC) — Section 120B, 201, 323, 342, 376
High Courts07 Dec 1999Allowed
Pawan Kumar Gupta and Others Vs State of Bihar and Another
Patna High Court · (2000) 1 BLJR 740 : (2000) 2 PLJR 484
COMPANIES ACT, 1956 — Section 3, 58A
High Courts07 Dec 1999Dismissed
Hasibul and Another Vs State of Bihar
Patna High Court · (2000) 1 BLJR 743 : (2000) 1 PLJR 903
Penal Code, 1860 (IPC) — Section 395
High Courts07 Dec 1999Dismissed
Deo Nath Rai @ Deonath Ahir and Others Vs State and Another
Patna High Court · (2000) 1 BLJR 734
Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 324