High Courts16 May 2002Allowed
The Patna Regional Development Authority and Others Vs Amitabh Ranjan Mishra and Others
Patna High Court · (2002) 05 PAT CK 0077
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,511 of 2,661
High Courts16 May 2002Dismissed
Kayum Mian Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 452
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts16 May 2002Allowed
Harish Chandra Thakur and Another Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 69
High Courts16 May 2002Dismissed
Jahki Prasad Yadav and Another Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 27
Bihar Agricultural Produce Markets Act, 1960 — Section 27(1)Bihar Panchayat Raj Act, 1947 — Section 22(2)
High Courts16 May 2002Dismissed
Dilip Kumar Vs Vaishali Kshetriya Gramin Bank and Others
Patna High Court · (2003) 1 LLJ 681 : (2002) 3 PLJR 151
High Courts16 May 2002
Manoj Kumar Singh Vs State of Bihar and Others
Patna High Court · AIR 2003 Patna 26 : (2002) 4 PLJR 492
Bengal Public Parks Act, 1904 — Section 1(2)
High Courts16 May 2002Dismissed
Bindeshwari Narayan Bhatt Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 128
High Courts16 May 2002
Upendra Narayan Pandit and Others Vs The State of Bihar and Others
Patna High Court · (2002) 05 PAT CK 0033
High Courts16 May 2002
Manir Ahmad Vs The State of Bihar and Others
Patna High Court · (2002) 2 BLJR 1536 : (2002) 3 PLJR 384
Bihar Forest Rules — Rule 10, 16(iii)
High Courts16 May 2002
Sanjay Kumar @ Sanjay Kumar Bubna@ Ranjani Kumari @ Devi Vs The State of Bihar Bhagwati Kumari @ Devi @ Ranjani Kumari @ Devi Vs The State of Bihar and Sanjay Kumar @ Sanjay Kumar Bubna
Patna High Court · (2002) 3 PLJR 152
Penal Code, 1860 (IPC) — Section 125, 164, 363, 366A, 375
High Courts15 May 2002Dismissed
Ram Ashray Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2002) 05 PAT CK 0086
High Courts15 May 2002Allowed
Sumit Anand through his father Dr. Sunil Kumar Vs The State of Bihar and Others
Patna High Court · (2002) 2 BLJR 1430 : (2002) 3 PLJR 393
High Courts15 May 2002Dismissed
Bachu Rabidas Vs The State of Bihar
Patna High Court · (2002) 2 BLJR 1489 : (2002) 3 PLJR 375
Penal Code, 1860 (IPC) — Section 302, 304
High Courts15 May 2002Allowed
Jawahar Prasad Vs The State of Bihar
Patna High Court · (2002) 2 BLJR 1444 : (2002) 3 PLJR 370
Criminal Procedure Code, 1973 (CrPC) — Section 264, 326, 362Essential Commodities Act, 1955 — Section 7
High Courts15 May 2002Dismissed
Naiyar Alam Vs The State of Bihar and Another
Patna High Court · (2002) 3 PLJR 145
High Courts14 May 2002Allowed
Biswanath Mitra Vs State of Bihar and Others
Patna High Court · (2002) 05 PAT CK 0110
High Courts14 May 2002Allowed
Pramod Lal @ Pramod Prasad Vs State of Bihar
Patna High Court · (2002) 3 PLJR 670
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 182, 211, 34, 354
High Courts14 May 2002Allowed
Lakshmi Fertilizer Agency Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 275
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 72, 9Contract Act, 1872 — Section 62
High Courts14 May 2002Allowed
Ashish Kumar Lal Vs The State of Bihar and Another
Patna High Court · (2002) 05 PAT CK 0094
High Courts14 May 2002
Administrator, Biscomaun and Another Vs Ramadhar Sharma
Patna High Court · (2002) 3 PLJR 46
Income Tax Act, 1961 — Section 44AB