High Courts09 May 2002Allowed
Qazi Ahmad Azam Vs The State of Bihar and Others
Patna High Court · AIR 2003 Patna 48 : (2003) 51 BLJR 297 : (2002) 4 PLJR 407
Bihar and Orissa Municipal Act, 1922 — Section 4, 6
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,513 of 2,661
High Courts09 May 2002Dismissed
Deo Kumar Dubey Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 625
Bihar Tenancy Act, 1885 — Section 48E
High Courts08 May 2002Dismissed
Upendra Paswan Vs The State of Bihar and Others
Patna High Court · (2002) 05 PAT CK 0099
High Courts08 May 2002Dismissed
Mrs. Shamshad Rahman Vs Sri. Jagannath Prasad Singh and Others
Patna High Court · (2002) 3 PLJR 761
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15, 32Waqf Act, 1995 — Section 85
High Courts08 May 2002Allowed
Subhash Singh and Others Vs State of Bihar and Others
Patna High Court · AIR 2004 Patna 10 : (2002) 3 PLJR 113
Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 48(2)
High Courts08 May 2002Dismissed
Santosh Kumar Vs The Managing Director, Bihar State Agricultural Marketing Board and Another
Patna High Court · (2002) 3 PLJR 281
Bihar Agricultural Produce Markets Act, 1960 — Section 25A, 27A, 27A(7), 27A(8), 27B(2)Bihar Agricultural Produce Markets Rules, 1975 — Rule 82
High Courts07 May 2002Allowed
Md. Ashad and Others Vs State of Bihar Md. Haider Ali Vs The State of Bihar
Patna High Court · (2002) 2 BLJR 1493 : (2002) 3 PLJR 366
Constitution of India, 1950 — Article 258Explosive Substances Act, 1908 — Section 3, 4, 7Penal Code, 1860 (IPC) — Section 148
High Courts07 May 2002Dismissed
Ayodhya Prasad and Others Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 180
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 32, 4
High Courts07 May 2002
Siva @ Siv Narain Mahaldar and Biso @ Bishwanath Mahaldar Vs State of Bihar
Patna High Court · (2002) 3 PLJR 120
Penal Code, 1860 (IPC) — Section 149, 302, 34, 396
High Courts07 May 2002
Narad Paswan Vs Ranjan Tewary @ Ranjan
Patna High Court · (2002) 05 PAT CK 0025
High Courts06 May 2002
Manir Ahmad Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 384
High Courts06 May 2002Allowed
Ganga Sagar Gond and Others Vs Ganesh Gond and Others
Patna High Court · (2002) 2 PLJR 772
Evidence Act, 1872 — Section 63(2)
High Courts06 May 2002
Smt. Shyama Devi Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 765
Bihar Panchayat Raj Act, 1993 — Section 18, 42, 68
High Courts06 May 2002Dismissed
Bimal Kumar Yadav @ Bimal Kumar @ Milton Yadav and Manoj Kumar Madhukar @ Tuntun Yadav Vs The State of Bihar
Patna High Court · (2002) 3 PLJR 188
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts06 May 2002Allowed
Ram Ratan Sharma @ Ram Ratan Singh Vs The State of Bihar
Patna High Court · (2002) 3 PLJR 150
Criminal Procedure Code, 1973 (CrPC) — Section 262, 264, 313, 326(1), 326(2)Essential Commodities Act, 1955 — Section 7
High Courts03 May 2002Dismissed
Union of India (UOI) and Others Vs Jai Prakash Thakur and Others
Patna High Court · (2002) 3 PLJR 45
High Courts03 May 2002Dismissed
Mahendra Prasad and Others Vs State of Bihar and Others
Patna High Court · (2002) 2 BLJR 1052 : (2002) 2 PLJR 720
Bihar and Orissa General Clauses Act, 1917 — Section 4(30)Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 4
High Courts03 May 2002
Jai Mangal Singh @ Gopalji Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 512
High Courts03 May 2002Dismissed
Siya Ram Choudhary Vs The State of Bihar and Others
Patna High Court · (2002) 05 PAT CK 0021
High Courts02 May 2002Dismissed
Srinath Jha and Others Vs The State of Bihar and Others
Patna High Court · (2002) 2 BLJR 1105