High Courts22 May 2002Allowed
Shamshul Mian @ Thag Mian Vs The State of Bihar
Patna High Court · (2002) 05 PAT CK 0082
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,510 of 2,661
High Courts22 May 2002Dismissed
State of Bihar Vs Dilip Kumar Srivastava and Others
Patna High Court · (2002) 05 PAT CK 0081
High Courts22 May 2002Dismissed
Shiva Manjhi and Another Vs State of Bihar
Patna High Court · (2002) 05 PAT CK 0037
High Courts22 May 2002Allowed
Md. Shamim and Others Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 829
Criminal Procedure Code, 1973 (CrPC) — Section 210
High Courts22 May 2002Dismissed
Shatrughan Rabidas Vs State of Bihar
Patna High Court · (2002) 05 PAT CK 0012
High Courts21 May 2002Allowed
Sheo Bachan Prasad Srivastava Vs The Administrator, Patna Municipal Corporation and Another
Patna High Court · (2004) 1 PLJR 107
High Courts21 May 2002Dismissed
D.R.M. (P), Eastern Railway Vs Mithilesh Devi and Others
Patna High Court · (2002) 3 PLJR 96
High Courts21 May 2002Dismissed
Md. Mukhtar Alam and Others Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 102
High Courts21 May 2002Allowed
Suday Kumar Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 169
High Courts21 May 2002Allowed
Angad Keshari Vs The State of Bihar
Patna High Court · (2003) 4 PLJR 787
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 3, 42, 50
High Courts20 May 2002
Sachindanand Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 701
High Courts20 May 2002Allowed
Kashi Nath Singh Vs The Food Corporation of India and Others
Patna High Court · (2002) 05 PAT CK 0103
High Courts20 May 2002Allowed
Anwar Mian, Mobarak Dewan @ Mobarak Sah, Rafique Mian and Bahauddin Sah @ Basuddin Sah Vs The State of Bihar
Patna High Court · (2002) 3 PLJR 92
Penal Code, 1860 (IPC) — Section 34, 364
High Courts20 May 2002
Ram Chandra Yadav Vs The Bihar State Electricity Board and Others
Patna High Court · (2002) 05 PAT CK 0090
High Courts20 May 2002Allowed
Shyam Bihari Prasad and Another Vs Most. Kalawati Devi and Others
Patna High Court · (2002) 3 PLJR 197
Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 2Land Reforms Act, 1950 — Section 4
High Courts17 May 2002Dismissed
Hira Mahto and Others Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 58
Constitution of India, 1950 — Article 12
High Courts17 May 2002Dismissed
Subedar Singh Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 149
High Courts17 May 2002Dismissed
Dinesh Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 147
Bihar and Orissa General Clauses Act, 1917 — Section 26, 27Bihar Panchayat Raj Act, 1993 — Section 32ABihar Panchayat Raj Village Volunteer Force Rules, 1949 — Rule 4
High Courts16 May 2002Dismissed
Rakesh Kumar Thakur Vs Munger Kshetriya Gramin Bank and Others
Patna High Court · (2002) 05 PAT CK 0100
High Courts16 May 2002Dismissed
Md. Abbas Vs The State of Bihar
Patna High Court · (2004) 3 PLJR 522
Penal Code, 1860 (IPC) — Section 307, 324, 326