High Courts22 Jun 2004Dismissed
Mojai Sharma and Others Vs The State of Bihar
Patna High Court · (2004) PLJR 1081
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,388 of 2,661
High Courts21 Jun 2004Allowed
Syed Sarwar Ali Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 642
Bihar Lokayukta (Condition of Service) Rule 1974 — Rule 10
High Courts21 Jun 2004Dismissed
Tenughat Vidyut Nigam Ltd. Vs Union of India (UOI) and Others
Patna High Court · (2004) 06 PAT CK 0026
High Courts21 Jun 2004Allowed
Prof. Kula Nand Jha Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 731
Constitution of India, 1950 — Article 23
High Courts21 Jun 2004
Shashi Kumar Das Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 1323 : (2004) 3 PLJR 541
High Courts21 Jun 2004Allowed
Birendra Kumar Vs The State Election Commission and Others
Patna High Court · (2004) 06 PAT CK 0016
High Courts17 Jun 2004
Shivaji Giri Vs The State of Bihar
Patna High Court · (2004) 4 PLJR 618
Penal Code, 1860 (IPC) — Section 279, 337
High Courts08 Jun 2004Allowed
Neelam Kumari Singh Vs Vice Chancellor, Rajendra Agricultural University and Others
Patna High Court · (2004) 3 PLJR 343
Rajendra Agricultural University Regulation — Regulation 57, 57(3)
High Courts21 May 2004
Lalu Prasad @ Lalu Prasad Yadav Vs The Union of India (UOI) and Others
Patna High Court · (2004) 3 PLJR 554
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 19(2)
High Courts21 May 2004
Nand Kishore Jha Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 1308 : (2004) 3 PLJR 478
High Courts21 May 2004Dismissed
Haku Murmur Vs Sufal Manjhi alias Sufal Murmur and Others
Patna High Court · (2004) 05 PAT CK 0030
High Courts21 May 2004Allowed
Naresh Chandra Das and Others Vs State of Bihar and Others
Patna High Court · (2004) 05 PAT CK 0029
High Courts21 May 2004Allowed
Puspa Devi and Others Vs Most. Anand Moyi Devi and Others
Patna High Court · (2004) 05 PAT CK 0026
High Courts20 May 2004Dismissed
In Re: Amerika Rai and Another
Patna High Court · (2005) 4 PLJR 100
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 149, 302, 307, 323, 324
High Courts20 May 2004Allowed
Mr. Nikhil Sen and Others Vs The State of Bihar and Another
Patna High Court · (2004) 3 PLJR 644
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 120B, 34, 418, 420
High Courts20 May 2004Dismissed
State Bank of India Vs Ranjan Chemicals Ltd. and Another
Patna High Court · (2004) 05 PAT CK 0044
High Courts20 May 2004Allowed
Sahid Ekbal Khan and Another Vs State of Bihar
Patna High Court · (2004) 4 PLJR 123
Criminal Procedure Code, 1973 (CrPC) — Section 2(d), 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 504
High Courts20 May 2004Dismissed
Sureshwar Prasad Srivastav Vs State of Bihar and Others
Patna High Court · (2004) 52 BLJR 2359 : (2004) 4 PLJR 32
High Courts20 May 2004Allowed
Sheo Nandan Prasad Singh Vs The Indian Oil Corporation and Others
Patna High Court · (2004) 3 PLJR 300
High Courts20 May 2004Allowed
Ashok Kumar Vs The State of Bihar and Another
Patna High Court · (2004) 05 PAT CK 0009