High Courts20 May 2004
Architect Rewat Vs Union of India (UOI) and Others
Patna High Court · (2004) 3 BLJR 2366 : (2004) 4 PLJR 47
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,389 of 2,661
High Courts19 May 2004Dismissed
The State of Bihar and Another Vs P.E.C. Ltd. and Others
Patna High Court · (2004) 05 PAT CK 0066
High Courts19 May 2004
Khedu Ram and Others Vs The State of Bihar and Another
Patna High Court · (2004) 3 PLJR 727
Penal Code, 1860 (IPC) — Section 120B, 302, 498A
High Courts19 May 2004Allowed
Binod Das Vs The Union of India (UOI) and Others
Patna High Court · (2004) 3 PLJR 561
High Courts19 May 2004Dismissed
The Union of India (UOI) Vs MESCO (Multi Engineering and Scientific Corporation)
Patna High Court · (2004) 05 PAT CK 0002
High Courts19 May 2004
Padarath Dhanuk and Others Vs Upendra Dhanuk and Another
Patna High Court · (2004) 05 PAT CK 0001
High Courts18 May 2004Dismissed
Bihar Intermediate Education Council and Others Vs Pramod Kumar and Others and Surendra Kumar Jha and Others
Patna High Court · (2004) 2 BLJR 1198 : (2005) 3 PLJR 342
High Courts17 May 2004Dismissed
Ramjit Singh Vs State of Bihar and Others
Patna High Court · (2004) 05 PAT CK 0063
High Courts17 May 2004
Dr. Chandra Kishore Singh Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 581
High Courts17 May 2004Dismissed
Rajendra Yadav and Another Vs The State of Bihar
Patna High Court · (2004) PLJR 902
Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 May 2004
National Students Social Club Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 358
High Courts17 May 2004Allowed
Jagat Rai and Another Vs The State of Bihar
Patna High Court · (2004) 4 PLJR 122
Penal Code, 1860 (IPC) — Section 147, 148, 307, 427
High Courts14 May 2004Allowed
The Editor, The Times of India Sri Binay Kumar Pandey and Others Vs Bihar School Examination Board and Another
Patna High Court · (2004) 05 PAT CK 0067
High Courts14 May 2004Dismissed
Sona Devi and Others Vs State of Bihar
Patna High Court · (2005) 1 DMC 44 : (2005) 1 PLJR 408
Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304B, 34, 498A
High Courts14 May 2004Allowed
Mahesh Lal Vs The Chairman, Bihar State Electricity Board, Patna and Others
Patna High Court · (2004) 4 PLJR 218
High Courts14 May 2004
Sri Krishna Singh Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 216
High Courts13 May 2004Allowed
Dilip Kumar Singh Vs Smt. Sundri Devi and Another
Patna High Court · (2004) 3 PLJR 628
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts13 May 2004Dismissed
Munna Koiri Vs The State of Bihar
Patna High Court · (2004) PLJR 1075
Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts13 May 2004Dismissed
Narayan Sah Vs The State of Bihar and Others
Patna High Court · (2004) 05 PAT CK 0053
High Courts13 May 2004Allowed
Ram Naresh Rai @ Naresh Yadav Vs State of Bihar
Patna High Court · (2004) 3 PLJR 703
Bihar Ban on Lotteries Act, 1993 — Section 3, 4, 7