High Courts05 Jul 2004
Uday Kumar Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 631
Constitution of India, 1950 — Article 243F, 243I, 243L, 243N, 243Y
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,386 of 2,661
High Courts05 Jul 2004Allowed
Prakash Ratan Sinha Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 688
High Courts02 Jul 2004
Mukhu Paswan Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 283
High Courts02 Jul 2004Allowed
Deep Kumar @ Deepak Kumar Vs The State of Bihar and Others
Patna High Court · (2004) 2 BLJR 1463 : (2004) 4 PLJR 429
Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 120B, 379, 420
High Courts01 Jul 2004Dismissed
Anirudh Prasad Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 627
High Courts01 Jul 2004
Ram Sewak Mathuria Vs State of Bihar
Patna High Court · (2004) 3 PLJR 698
Foreign Exchange Regulation Act, 1973 — Section 13, 27, 56, 61, 61(2)Penal Code, 1860 (IPC) — Section 181, 182, 414
High Courts01 Jul 2004Allowed
Nand Kishore Pandey and Another Vs The State of Bihar
Patna High Court · (2004) 3 PLJR 492
Criminal Procedure Code, 1973 (CrPC) — Section 482Harijan Atyachar Act — Section 10, 3, 5Penal Code, 1860 (IPC) — Section 307, 328, 341
High Courts01 Jul 2004Allowed
Sandhya Das and Others Vs State of Bihar
Patna High Court · (2005) 1 DMC 252 : (2004) 4 PLJR 778
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts01 Jul 2004
Kodai Mahto @ Kodai Ram @ Kodai Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 556
High Courts01 Jul 2004Allowed
Nand Lal Prasad Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 539
High Courts01 Jul 2004Allowed
Bhupendra Narain Singh Vs The State of Bihar and Others
Patna High Court · (2004) 52 BLJR 2328 : (2004) 4 PLJR 746
Bihar School Examination Board Act, 1952 — Section 4, 8
High Courts01 Jul 2004
Ashish Mahto Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 623
High Courts30 Jun 2004Allowed
Md. Moazzam Ali and Others Vs Smt. Sushila and Another
Patna High Court · (2004) 4 PLJR 757
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 14
High Courts30 Jun 2004Allowed
Tribhuwan Singh and Others Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 267
High Courts29 Jun 2004Allowed
Nagendra Mishra Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 281
Constitution of India, 1950 — Article 309
High Courts29 Jun 2004Allowed
Gujarat Co-operative Milk Marketing Federation Limited. Vs State of Bihar and Another
Patna High Court · (2004) 06 PAT CK 0024
High Courts29 Jun 2004
Tripti Alcobrew Limited Vs The State of Bihar and Others
Patna High Court · (2004) 06 PAT CK 0022
High Courts29 Jun 2004Allowed
Braj Bhushan Prasad Singh Vs The Chancellor, Universities of Bihar and Others and The State of Bihar and Others The Governing Body of Purvottar Railway College and Another Vs Balram Prasad Sinha and Others
Patna High Court · (2004) 3 PLJR 603
Bihar State University Board Act, 1981 — Section 2, 57
High Courts29 Jun 2004Allowed
Rameshwar Mahton and Others Vs The State of Bihar
Patna High Court · (2004) PLJR 992
Criminal Procedure Code, 1973 (CrPC) — Section 161Explosive Substances Act, 1908 — Section 3, 5Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 449
High Courts28 Jun 2004Allowed
Sharda Prasad Gond Vs The New India Assurance Co. Ltd.
Patna High Court · (2004) 3 PLJR 560
Civil Procedure Code, 1908 (CPC) — Section 100AMotor Vehicles Act, 1988 — Section 140, 142