High Courts08 Jul 2004
Glindia Ltd. Vs The State of Bihar
Patna High Court · (2004) 3 BLJR 2312 : (2004) 4 PLJR 744 : (2006) 146 STC 199
Bihar Finance Act, 1981 — Section 46(4), 9
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,385 of 2,661
High Courts08 Jul 2004Allowed
Braj Kishore Singh and Others Vs The State of Bihar and Others
Patna High Court · (2004) 07 PAT CK 0022
High Courts08 Jul 2004Dismissed
Prem Narayan Srivastava Vs Chairman-cum-Managing Director, Central Bank of India, Mumbai and Others
Patna High Court · (2004) 4 PLJR 114
High Courts07 Jul 2004Allowed
Arun Kumar Vs The State of Bihar and Others
Patna High Court · AIR 2004 Patna 132 : (2004) 2 BLJR 1465 : (2004) 3 PLJR 542
High Courts07 Jul 2004Allowed
Smt. Sulochana Devi @ Sulochana Devi (Khemka) Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 732
High Courts06 Jul 2004
Amrendra Kumar Jha Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 348
High Courts06 Jul 2004Dismissed
Ram Bilas Rai Vs The State of Bihar
Patna High Court · (2005) 2 PLJR 66
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120(B), 149, 302
High Courts06 Jul 2004Allowed
Binod Kumar Singh @ Vinod Kumar Singh Vs Bihar School Examination Board and Others
Patna High Court · (2004) 3 PLJR 548
High Courts06 Jul 2004Allowed
Bhojpur Kishan Sangh Vs The Union of India (UOI) and Others
Patna High Court · (2004) 3 PLJR 546
High Courts06 Jul 2004Allowed
Amar Mishra and Another Vs State of Bihar
Patna High Court · (2005) 1 BLJR 4 : (2004) 4 PLJR 62
Penal Code, 1860 (IPC) — Section 302, 376
High Courts06 Jul 2004Allowed
Satyanarayan Singh Vs State of Bihar and Another
Patna High Court · (2004) 4 PLJR 130
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 167(2)(a)(ii), 439(2)Penal Code, 1860 (IPC) — Section 201, 304B, 34
High Courts06 Jul 2004Allowed
Sheo Ratan Mahto and Others Vs Udai Prasad and Others
Patna High Court · (2004) 3 PLJR 557
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts06 Jul 2004Dismissed
Aman Coke Plant Private Limited and Another Vs The Bharat Coking Coal Limited and Another
Patna High Court · (2004) 2 BLJR 1406 : (2004) 3 PLJR 544
High Courts06 Jul 2004
Re. Report of the District Judge West Champaran Bettiah on the incident of Bagaha Civil Court Premises Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 760
High Courts06 Jul 2004Allowed
Sharfuddin Mian and Others Vs The State of Bihar
Patna High Court · (2004) 4 PLJR 763
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 449
High Courts05 Jul 2004Allowed
Shambu Shah Vs The State of Bihar
Patna High Court · (2004) 4 PLJR 755
Penal Code, 1860 (IPC) — Section 376
High Courts05 Jul 2004Allowed
Mahendra Raswan and Others Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 148
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45(B)
High Courts05 Jul 2004Dismissed
Ramautar Yadav @ Bodhu Gope @ Ramautar Prasad @ Bodhu Yadav Vs The State of Bihar
Patna High Court · (2004) 4 PLJR 820
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 157, 159Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts05 Jul 2004Allowed
Shree Gopal Bhagwan Das Vs The State of Bihar and Others
Patna High Court · (2004) 07 PAT CK 0072
High Courts05 Jul 2004Dismissed
Sijay Sharma Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 1508 : (2005) 4 PLJR 681