High Courts14 Sept 2004Dismissed
Mostt. Kanti Devi and Another Vs Surendra Prasad Singh and Others
Patna High Court · (2004) 09 PAT CK 0078
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,370 of 2,661
High Courts14 Sept 2004
Sidheshwar Prasad Sinha Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 621
High Courts14 Sept 2004Allowed
Chandra Bhushan Roy and Others Vs State of Bihar and Another
Patna High Court · (2004) 4 PLJR 260
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 164, 195, 340, 392(2), 397Penal Code, 1860 (IPC) — Section 193, 193, 194, 194, 195
High Courts14 Sept 2004Allowed
Bande Lal Tatma Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 617
High Courts14 Sept 2004
Sunil Kumar Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 116
High Courts13 Sept 2004
Harendra Prasad Bhagat Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 375
High Courts13 Sept 2004
Arbind Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 72
High Courts13 Sept 2004Allowed
Abdul Qaiyum Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 557
High Courts13 Sept 2004
Ratan Kumar Lal Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 2156 : (2004) 4 PLJR 626
High Courts13 Sept 2004Dismissed
Sudama Singh Vs Munji Singh and Another
Patna High Court · (2004) 09 PAT CK 0107
High Courts13 Sept 2004
Abha Sahai Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 649
High Courts13 Sept 2004
Syed Mohammad Fasih Ahmed Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 86
High Courts13 Sept 2004Dismissed
Shambhu Nath Mishra Vs The State of Bihar and Others
Patna High Court · (2004) 3 BLJR 1772 : (2004) 4 PLJR 504
High Courts13 Sept 2004Dismissed
Balmiki Singh Vs The Bihar State Cooperative Land Development Bank and Others
Patna High Court · (2004) 4 PLJR 235
High Courts10 Sept 2004
Neel Kamal Singh Vs The State of Bihar
Patna High Court · (2004) 4 PLJR 723
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 173(8), 323, 34, 498A
High Courts10 Sept 2004Allowed
Baidyanath Mahto Vs The State of Bihar
Patna High Court · (2004) PLJR 840
Arms Act, 1959 — Section 10, 11, 12, 22, 25(B)
High Courts10 Sept 2004Allowed
Basudeo Gupta Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 662
Drugs and Cosmetics Act, 1940 — Section 18(c), 27, 27A, 32Penal Code, 1860 (IPC) — Section 120B
High Courts10 Sept 2004
Dr. Manas Kumar Chatterjee Vs The State of Bihar and Others
Patna High Court · (2004) 3 BLJR 1828 : (2004) 4 PLJR 233
High Courts10 Sept 2004
Md. Neyaz Ahmed Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 74
High Courts10 Sept 2004Allowed
Ramawati Kuer Vs The State of Bihar and Others
Patna High Court · (2004) 09 PAT CK 0074