High Courts17 Sept 2004Allowed
Radha Mohan Yadav Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 578
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,369 of 2,661
High Courts17 Sept 2004Dismissed
Chhathu Sah and Another Vs The State of Bihar and Another
Patna High Court · (2004) 4 PLJR 425
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 34, 376, 379, 511
High Courts17 Sept 2004
Sachidanand Prasad Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 507
High Courts16 Sept 2004Allowed
Sunil Singh and Another Vs The State of Bihar
Patna High Court · (2005) 3 PLJR 43
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 34, 452
High Courts16 Sept 2004Dismissed
Sadhu Sharan Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 625
High Courts16 Sept 2004Dismissed
Rabindra Nath Thakur Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 629
High Courts16 Sept 2004Allowed
Dr. Pran Nath Kapoor Vs The Chairman-cum-Managing Director SBI and Others
Patna High Court · (2004) 09 PAT CK 0124
High Courts16 Sept 2004Allowed
Jagdish Prasad Didwania and Another Vs State of Bihar and Another
Patna High Court · (2005) 1 PLJR 188
Prevention of Food Adulteration Act, 1954 — Section 16, 16(1)(A), 2, 2(ix)(k), 2(v)
High Courts16 Sept 2004Allowed
Smt. Chandrakanti Devi Vs Kailash Prasad Tiwary and Others
Patna High Court · (2004) 09 PAT CK 0046
High Courts16 Sept 2004Dismissed
Narain Jha Vs State of Bihar
Patna High Court · (2005) 2 PLJR 502
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 409, 467, 477APrevention of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)
High Courts16 Sept 2004Allowed
Bachi Devi Vs Yogendra Thakur and Others
Patna High Court · (2004) 4 PLJR 234 : (2005) 1 RCR(Criminal) 432
Criminal Procedure Code, 1973 (CrPC) — Section 249, 378, 378(4), 394
High Courts16 Sept 2004
Vinod Kumar Vs Union of India (UOI) and Others
Patna High Court · (2004) 3 BLJR 1925
Registration of Births and Deaths Act, 1969 — Section 12, 7, 7(2), 8, 9
High Courts15 Sept 2004Allowed
Haribansh Prasad Singh and Others Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 716
High Courts15 Sept 2004Allowed
Pradeep Roy and Another Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 713
High Courts15 Sept 2004
Shri Gupteshwar Nath Upadhyay Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 1866
High Courts15 Sept 2004Dismissed
Sri Bhagwan Yadav Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 593
High Courts15 Sept 2004Dismissed
Deepchand Karmani and Another Vs The State of Bihar
Patna High Court · (2004) 4 PLJR 466
High Courts15 Sept 2004Allowed
Smt. Shanti Choubey Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 236
High Courts14 Sept 2004
Devendra Prasad Sinha Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 579
High Courts14 Sept 2004
The Chairman, BSEB, Patna Vs Neha and Others
Patna High Court · (2004) 4 PLJR 345
Constitution of India, 1950 — Article 22