High Courts21 Sept 2004Allowed
Rajesh Ranjan alias Pappu Yadav Vs State of Bihar
Patna High Court · (2004) 09 PAT CK 0050
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,368 of 2,661
High Courts21 Sept 2004Dismissed
Kailash Mistri and Others Vs State of Bihar
Patna High Court · (2005) 3 PLJR 8
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 324
High Courts20 Sept 2004Dismissed
Raj Kumar Agrawal Vs State of Bihar
Patna High Court · (2004) 4 PLJR 438
Prevention of Food Adulteration Act, 1954 — Section 14A, 16(1)(a), 2(ix)(k)
High Courts20 Sept 2004Allowed
Surya Nath Pandey Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 123
High Courts20 Sept 2004
Mr. Diwakar Jha with Bindeshwar Singh Vs State and Others
Patna High Court · (2004) 4 PLJR 806
High Courts20 Sept 2004Allowed
Chhattu Lal Sah and others Vs State of Bihar and Another
Patna High Court · (2005) 2 PLJR 76
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 147, 323, 379, 384, 442
High Courts20 Sept 2004Dismissed
Arun Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 606
Constitution of India, 1950 — Article 226, 311
High Courts20 Sept 2004
Atul Kr. Mishra Vs State and Others Dinesh Kumar Vs Bihar School Secondary Examination Board and Others
Patna High Court · (2005) 1 PLJR 115
High Courts20 Sept 2004Allowed
Md. Nazrul @ Nazrul Mian Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 841
Criminal Procedure Code, 1973 (CrPC) — Section 323Penal Code, 1860 (IPC) — Section 435, 436
High Courts18 Sept 2004Dismissed
Biroo Prasad Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 513
High Courts18 Sept 2004Dismissed
Ashok Nandan Kumar Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 661
Constitution of India, 1950 — Article 16
High Courts18 Sept 2004Allowed
Anand Kumar Khatri Vs The State of Bihar
Patna High Court · (2004) 4 PLJR 455
Penal Code, 1860 (IPC) — Section 201, 302, 328, 34
High Courts18 Sept 2004Dismissed
Gandhi Rai Vs The State of Bihar
Patna High Court · (2005) 4 PLJR 542
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Sept 2004Allowed
Shankar Kumar Verma @ S.K.Verma Vs The State of Bihar and Another
Patna High Court · (2005) 1 PLJR 303
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Sept 2004
Mitu Mahto Vs State of Bihar
Patna High Court · (2004) 4 PLJR 788
Criminal Procedure Code, 1973 (CrPC) — Section 436Penal Code, 1860 (IPC) — Section 120B, 193, 196, 200, 341
High Courts18 Sept 2004Dismissed
M/s Bharat Oil Distributors and Another Vs Bharat Petroleum Corporation Limited and Others
Patna High Court · (2004) 4 PLJR 815
High Courts18 Sept 2004Allowed
Snowtemp Commercial (P) Ltd. Vs The State of Bihar and Others
Patna High Court · (2004) 3 BLJR 2326 : (2004) 4 PLJR 855 : (2005) 141 STC 247
Bihar Finance Act, 1981 — Section 7
High Courts17 Sept 2004Allowed
Dr. Hemendra Nath Thakur @ Hemendra Nath Thakur and Others Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 159
Penal Code, 1860 (IPC) — Section 304, 34
High Courts17 Sept 2004Dismissed
Rajesh Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 506
High Courts17 Sept 2004Dismissed
Shashi Bhushan Singh Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 630