High Courts28 Jan 2006Dismissed
Gouri Shankar Pandey Vs Rupak Limited
Patna High Court · (2006) 01 PAT CK 0039
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,299 of 2,661
High Courts27 Jan 2006Dismissed
Birendra Tiwary and Another Vs State of Bihar and Others
Patna High Court · (2006) 1 PLJR 611
High Courts27 Jan 2006
Bihar Rajya Arya Partinidhi Sabha and Another Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 113
High Courts27 Jan 2006Allowed
Dr. Ajeya Verma and Others Vs State of Bihar
Patna High Court · (2006) 01 PAT CK 0044
High Courts27 Jan 2006Allowed
Ajeya Varma (Dr.) and Others Vs State of Bihar
Patna High Court · (2006) 4 RCR(Criminal) 804
High Courts25 Jan 2006
M/s Salasar Coal Services Ors. Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 601
High Courts25 Jan 2006Allowed
Sidhnath Prasad Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 125
High Courts25 Jan 2006Dismissed
Surendra Choudhary Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 654
Constitution of India, 1950 — Article 226, 51A
High Courts25 Jan 2006Dismissed
Rajesh Sah Vs State of Bihar
Patna High Court · (2006) CriLJ 1476 : (2006) 2 PLJR 332
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 34, 366A, 376
High Courts25 Jan 2006Dismissed
Sanjay Yadav and Another Vs The State of Bihar and Another
Patna High Court · (2006) 1 PLJR 646
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 173, 190Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts25 Jan 2006Dismissed
Branch Manager, Oriental Insurance Co. Ltd. and Another Vs Asha Devi and Others
Patna High Court · (2006) 2 JCR 259 : (2006) 1 PLJR 597
Motor Vehicles Act, 1988 — Section 110, 140, 173
High Courts25 Jan 2006Allowed
Nantun Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 116
Constitution of India, 1950 — Article 309
High Courts24 Jan 2006
Krishna Nand Sah Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 157
High Courts24 Jan 2006Allowed
Shanti Devi Vs Basmatti Devi and Others
Patna High Court · (2006) 01 PAT CK 0038
High Courts23 Jan 2006
Lalita Devi Vs The State of Bihar and Another
Patna High Court · (2006) 2 PLJR 315
High Courts23 Jan 2006Dismissed
Subhash Chandra Singh Vs The Bihar State Food and Civil Supply Corporation Ltd. and Others
Patna High Court · (2006) 2 PLJR 263
Penal Code, 1860 (IPC) — Section 406, 409, 420
High Courts23 Jan 2006Dismissed
Branch Manager, National Insurance Co. Ltd. Vs Arjun Prasad and Others New India Assurance Company Ltd. and Another Vs Sri Subodh Kumar and Others
Patna High Court · (2006) 1 PLJR 637
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 115Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 140, 149, 149(2), 166, 170
High Courts23 Jan 2006
Surendra Kumar and Others Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 64
High Courts23 Jan 2006Allowed
Yogendra Narain Jha and Another Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 614
High Courts20 Jan 2006
Dr. Dharmanand Mishra Vs The Chancellor of the Universities, Bihar Raj Bhawan, Patna and Others
Patna High Court · (2006) 1 PLJR 590
Bihar State Universities Act, 1976 — Section 18(3), 2(c), 2(f)