High Courts07 Feb 2006Dismissed
Bhupendra Sahani @ Rudal Sahani Vs State of Bihar
Patna High Court · (2007) CriLJ 353 : (2006) 2 PLJR 84
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 47
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,297 of 2,661
High Courts07 Feb 2006Allowed
Karamchari Panjiyar Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 91
High Courts07 Feb 2006Dismissed
Badru Nisha @ Madhuri Devi Vs Yogendra Prasad Sinha
Patna High Court · (2006) 02 PAT CK 0036
High Courts07 Feb 2006
Most. Lalmati Kuer and Another Vs Rajbahadur Singh and Another
Patna High Court · (2006) 2 PLJR 109
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 41 Rule 11Succession Act, 1925 — Section 213
High Courts07 Feb 2006Dismissed
The Certificate Officer of Siwan Central Co-operative Bank Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 176
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 9
High Courts07 Feb 2006Allowed
Awadesh Kumar Mehta @ Awadhesh Prasad Mehta Vs The State of Bihar and Another
Patna High Court · (2006) 2 PLJR 254
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 398, 399, 401Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
High Courts07 Feb 2006
Gaya Municipal Corporation, Gaya Vs Agriculture Produce Market Committee, Gaya
Patna High Court · (2006) 2 PLJR 234
Agricultural Produce (Grading and Marking) Act, 1937 — Section 3, 4Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Feb 2006Dismissed
Mahendra Chaudhary Vs The State of Bihar
Patna High Court · (2006) 2 PLJR 87
Penal Code, 1860 (IPC) — Section 376
High Courts06 Feb 2006Dismissed
The Branch Manager, The Oriental Insurance Company Ltd. Vs Shiv Narain Sahani and Others
Patna High Court · (2006) 2 PLJR 177
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Motor Vehicles Act, 1988 — Section 173
High Courts06 Feb 2006Allowed
Mannu Lal Sharma @ Mannu Mistry Vs State of Bihar and Another
Patna High Court · (2006) CriLJ 3094
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 323, 341, 380, 427, 448
High Courts06 Feb 2006Dismissed
Sujit Kumar Jha @ Sujit Jha Vs State of Bihar and Another
Patna High Court · (2006) 2 PLJR 183
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Penal Code, 1860 (IPC) — Section 304, 304A
High Courts06 Feb 2006Dismissed
Nagendra Prasad Singh and Another Vs State of Bihar and Another
Patna High Court · (2007) 1 CivCC 698 : (2007) 5 RCR(Criminal) 494
High Courts06 Feb 2006Dismissed
Oriental Insurance Co. Ltd. Vs Shiv Narain Sahani and Others
Patna High Court · (2006) 02 PAT CK 0045
High Courts06 Feb 2006Allowed
Joyakesh Podder and Others Vs State of Bihar and Another
Patna High Court · (2006) CriLJ 2360 : (2006) 2 PLJR 180 : (2006) 3 RCR(Criminal) 617
Criminal Procedure Code, 1973 (CrPC) — Section 205
High Courts06 Feb 2006Allowed
Ram Prit Rao Vs the State of Bihar and Others
Patna High Court · (2006) 2 PLJR 245
Constitution of India, 1950 — Article 7, 8
High Courts06 Feb 2006Dismissed
Rajesh Kumar Jha and Others Vs The Bihar Public Service Commission and Others
Patna High Court · (2006) 1 PLJR 623
High Courts05 Feb 2006Dismissed
Gautam Deo Singh Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 151
High Courts02 Feb 2006Dismissed
Shrimati Meera Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 34
High Courts02 Feb 2006Allowed
Vijay Nandan Singh Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 66
Constitution of India, 1950 — Article 19(1)(g)
High Courts02 Feb 2006Dismissed
Gyandeo Sharma Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 181
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(5), 482