COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,296 of 2,661
High Courts15 Feb 2006
Onkar Sharan Vs The Administrator, Bihar State Road Corporation and Another
Patna High Court · (2006) 2 PLJR 55
Bihar Service Code, 1952 — Rule 74(b)(II)
High Courts15 Feb 2006Dismissed
Ramadhar Thakur Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 114
High Courts15 Feb 2006
Dr. Kedar Nath Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 74
High Courts14 Feb 2006Allowed
Ratan Prabha Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 65
High Courts13 Feb 2006Dismissed
Manju Kumari Sharma and Others Vs Bhupendra Narain Singh and Others
Patna High Court · (2006) 02 PAT CK 0039
High Courts10 Feb 2006
Hisabi Prasad Mistri Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 67
High Courts10 Feb 2006Dismissed
Uma Kumari Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 43
High Courts10 Feb 2006
Surendra Prasad Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 95
High Courts10 Feb 2006
Jai Shankar Prasad and Others Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 75
High Courts08 Feb 2006Dismissed
Mithilesh Kumar Vs Union of India (UOI) and Others
Patna High Court · (2006) 3 LLJ 318
Constitution of India, 1950 — Article 226Posts and Telegraphs Extra Departmental Agents (Conduct and Service) Rules, 1964 — Rule 6
High Courts08 Feb 2006Allowed
Ravi Shankar Kumar Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 63
High Courts07 Feb 2006
Renu Kumari Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 654
High Courts07 Feb 2006Dismissed
Patna University and Others Vs Vinay Kumar Kanth and Another
Patna High Court · (2006) 2 PLJR 174
Constitution of India, 1950 — Article 226
High Courts07 Feb 2006Dismissed
Sone Lal Rai and Another Vs Deputy Director of Consolidation, Bihar and Others
Patna High Court · (2006) 2 PLJR 172
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 35Constitution of India, 1950 — Article 226
High Courts07 Feb 2006Allowed
Panchdeo Singh Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 456
Constitution of India, 1950 — Article 226
High Courts07 Feb 2006Dismissed
Laxmi Ram Vs State of Bihar
Patna High Court · (2007) CriLJ 405 : (2006) 2 PLJR 47
Penal Code, 1860 (IPC) — Section 14, 302, 304, 307, 323
High Courts07 Feb 2006Dismissed
Mahendra Prasad Vs State of Bihar and Another
Patna High Court · (2006) 02 PAT CK 0053
High Courts07 Feb 2006
Baldeo Prasad Yadav and Another Vs Kedar Nath Yadav
Patna High Court · (2006) 2 PLJR 437
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151