High Courts24 Apr 2023Dismissed
Vidya Singh Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0063
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 113 of 2,798
High Courts21 Apr 2023Dismissed
Food Corporation Of India Vs Kevla Devi
Patna High Court · (2023) 04 PAT CK 0092
Payment of Gratuity Act, 1972 — Section 4(6)(a)
High Courts21 Apr 2023Disposed Of
M/S Trimurti Concerns Pvt. Limited Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0064
Constitution Of India, 1950 — Article 226Bihar Goods and Services Tax Act, 2017 — Section 107(6), 109, 112, 112(8), 112(9), 172
High Courts21 Apr 2023Disposed Of
M/S Arun Kumar Tiwari Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0062
Constitution Of India, 1950 — Article 226Bihar Goods and Services Tax Act, 2017 — Section 107(6), 109, 112, 112(8), 112(9), 172
High Courts21 Apr 2023Dismissed
Union Of India Vs Ambika Prasad Upadhyay
Patna High Court · (2023) 04 PAT CK 0061
Constitution Of India, 1950 — Article 14, 16Administrative Tribunals Act, 1985 — Section 22(f)Code of Civil Procedure, 1908 — Order 47
High Courts21 Apr 2023Dismissed
Satyendra Singh Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0047
High Courts20 Apr 2023Allowed
Rajiv Kumar Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0099
Constitution Of India, 1950 — Article 12, 14, 32, 226, 298Bihar Contractors Registration Rules, 2007 — Rule 11(a)(vii)
High Courts20 Apr 2023Allowed
M/S Star Construction Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0098
High Courts20 Apr 2023Allowed
Vikas Kumar @ Vikash Kumar Singh Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0051
Prevention of Food Adulteration Act, 1954 — Section 16(1)
High Courts20 Apr 2023Dismissed
M/S Arun Deo Kumar Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0050
Constitution Of India, 1950 — Article 226
High Courts20 Apr 2023Allowed
Dharmendra Paswan Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0049
Code Of Criminal Procedure, 1973 — Section 173(2), 207, 313Indian Penal Code, 1860 — Section 34, 302, 307, 324, 497Evidence Act, 1872 — Section 32, 32(1)
High Courts20 Apr 2023Allowed
Dhananjay Pathak Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0048
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 302, 304B, 498AEvidence Act, 1872 — Section 113B
High Courts19 Apr 2023Disposed Of
Heena Naz Vs Bihar Public Service Commission Patna
Patna High Court · (2023) 04 PAT CK 0056
Constitution Of India, 1950 — Article 14, 16Bihar Civil Service (Judicial) Recruitment Rules, 1955 — Section 15, 16
High Courts19 Apr 2023Allowed
Pravin Kumar Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0055
Indian Penal Code, 1860 — Section 34, 323, 341, 379, 406, 420, 504, 506
High Courts19 Apr 2023Allowed
Purushottam Kumar Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0054
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 304B, 498AEvidence Act, 1872 — Section 113B
High Courts19 Apr 2023Dismissed
Arjun Thakur Vs Sharda Kuer
Patna High Court · (2023) 04 PAT CK 0053
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section Order 26 Rule 10A
High Courts19 Apr 2023Disposed Of
Kanchan Kumar Mishra Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0052
Constitution Of India, 1950 — Article 226
High Courts18 Apr 2023Dismissed
Dinesh Kumar Singh Vs Brij Bhushan Singh
Patna High Court · (2023) 04 PAT CK 0039
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 1 Rule 10(2), Order 9 Rule 13Indian Succession Act, 1925 — Section 63, 68
High Courts18 Apr 2023Allowed
Jay Narayan Yadav Vs Ram Ashish Yadav
Patna High Court · (2023) 04 PAT CK 0038
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 144, 145, 151, Order 13 Rule 1, Order 41 Rule 27
High Courts18 Apr 2023Dismissed
Kedar Yadav Vs Bishwanath Prasad Jhun Jhunwala
Patna High Court · (2023) 04 PAT CK 0037
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 23, Order 23 Rule 1A, Order 1 Rule 10, Order 1 Rule 10(2)