High Courts03 May 2023Allowed
Sitaram Singh Vs State Of Bihar
Patna High Court · (2023) 05 PAT CK 0006
Constitution Of India, 1950 — Article 14, 16, 19(1)(g), 43Central Civil Services (Pension) Rules, 1972 — Rule 49
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 111 of 2,798
High Courts03 May 2023Allowed
Rohit Singh @ Golu @ Rohit Kuamr Singh Vs State Of Bihar
Patna High Court · (2023) 05 PAT CK 0005
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(a), 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 120B, 272, 273, 304Code Of Criminal Procedure, 1973 — Section 437(3)
High Courts03 May 2023Allowed
Sanjay Kumar Singh Vs Anil Kumar
Patna High Court · (2023) 05 PAT CK 0004
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 22 Rule 4(3), Order 22 Rule 4(4)
High Courts03 May 2023Disposed Of
Ratnesh Tiwary Vs Sheo Kumari Devi
Patna High Court · (2023) 05 PAT CK 0003
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 3 Rule 1, Order 3 Rule 2Negotiable Instruments Act, 1881 — Section 142(a)
High Courts03 May 2023
Om Prakash Sah Vs State Of Bihar
Patna High Court · (2023) 05 PAT CK 0002
Constitution Of India, 1950 — Article 14, 19, 21, 351Bihar Excise Constables Cadre (Recruitment And Service-Condition) Rules 2014 — Rule 16
High Courts02 May 2023Disposed Of
Nunu Sahani Vs State Of Bihar
Patna High Court · (2023) 05 PAT CK 0009
Bihar Tenancy Act, 1885 — Section 106
High Courts02 May 2023Dismissed
M/S. Anand Consultants Vs State Of Bihar
Patna High Court · (2023) 05 PAT CK 0008
Constitution Of India, 1950 — Article 226Bihar Public Works Contract Disputes Arbitration Tribunal Act, 2008 — Section 9
High Courts02 May 2023Allowed
M/S Harsh Construction Vs State Of Bihar
Patna High Court · (2023) 05 PAT CK 0007
Bihar Minerals (Concession, Prevention of Illegal Mining. Transportation) Rules, 2019 — Rule 30, 41, 56, 56(1)Motor Vehicles Act, 1988 — Section 192Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 23C, 26, 29A, 30, 56, 58
High Courts01 May 2023Allowed
Md. Jafar Rakib @ Md. Zafar Rakib Vs State Of Bihar
Patna High Court · (2023) 05 PAT CK 0082
Bihar Pension Rules, 1950 — Rule 43(b), 139(b), 139(c)Indian Penal Code, 1860 — Section 377
High Courts01 May 2023Allowed
Vijay Kumar Mathur Vs South Bihar Power Distribution Company Ltd
Patna High Court · (2023) 05 PAT CK 0055
Bihar Pension Rules, 1950 — Rule 43(a), 43(b)Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Electricity Act, 2003 — Section 131, 133
High Courts01 May 2023Allowed
Md. Ashab @ Md. Asahab Vs State Of Bihar
Patna High Court · (2023) 05 PAT CK 0022
Indian Penal Code, 1860 — Section 34, 302Evidence Act, 1872 — Section 27
High Courts01 May 2023Allowed
Santosh Kumar Vs State Of Bihar
Patna High Court · (2023) 05 PAT CK 0021
High Courts01 May 2023Allowed
Amar Sahani @ Amar Kumar Vs State Of Bihar
Patna High Court · (2023) 05 PAT CK 0020
Indian Penal Code, 1860 — Section 376, 376DProtection of Children from Sexual Offences Act, 2012 — Section 4, 6, 8Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(1)(x)
High Courts01 May 2023Dismissed
Chandrakala Devi Vs Begusarai Municipal Corporation
Patna High Court · (2023) 05 PAT CK 0011
High Courts01 May 2023Disposed Of
M/S Raghav Civcon Private Limited Vs State Of Bihar
Patna High Court · (2023) 05 PAT CK 0010
Bihar Value Added Tax Rules, 2005 — Rule 43Bihar Value Added Tax Act, 2005 — Section 25, 25(2), 26, 68
High Courts28 Apr 2023Dismissed
Md Mansur @ Mansur Alam Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0097
Indian Penal Code, 1860 — Section 376Protection of Children from Sexual Offences Act, 2012 — Section 4, 6
High Courts28 Apr 2023Dismissed
Satyam Kumar @ Ram Babu Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0096
Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 161
High Courts28 Apr 2023Disposed Of
Ram Nandan Prasad Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0081
High Courts28 Apr 2023Disposed Of
Lalbabu Paswan Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0080
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 — Rule 9(1), 9(2)Prevention of Corruption Act, 1988 — Section 7(a)
High Courts28 Apr 2023Dismissed
Rajdeo Singh Vs State Of Bihar
Patna High Court · (2023) 04 PAT CK 0079
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27