High Courts05 May 2023Dismissed

Abhishek Kumar Vs State Of Bihar

Patna High Court · (2023) 05 PAT CK 0076

Indian Penal Code, 1860 — Section 34, 323, 324, 325, 341, 354, 376, 379Code Of Criminal Procedure, 1973 — Section 164, 190, 190(1)(c)Protection of Children from Sexual Offences Act, 2012 — Section 4, 12
High Courts04 May 2023Allowed

Ras Bihari Paswan Vs State Of Bihar

Patna High Court · (2023) 05 PAT CK 0017

Constitution Of India, 1950 — Article 311, 311(1), 311(2)Bihar Civil Services (Classification Control and Appeal) Rules, 1930 — Rule 2(j), 3, 3(1)(d), 14, 17, 17(2)Bihar Police Manual, 1978 — Rule 111A, 824, 824(h), 824(i), 825, 825(c), 825(d), 825(f), 853
High Courts04 May 2023Disposed Of

Shesmuni Singh Vs State Of Bihar

Patna High Court · (2023) 05 PAT CK 0015

Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 452Code Of Criminal Procedure, 1973 — Section 372, 401(4), 401(5)