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Patna High Court judgments

55,954 judgments · page 114 of 2,798

High Courts13 Apr 2023Dismissed

Chandradeo Prasad, Vs Anish Khan

Patna High Court · (2023) 04 PAT CK 0032

Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 1 Rule 10(2)
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High Courts12 Apr 2023Allowed

Md. Suhail Vs State Of Bihar

Patna High Court · (2023) 04 PAT CK 0029

Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3)Protection of Children from Sexual Offences Act, 2012 — Section 4, 6, 8, 27, 29Indian Penal Code, 1860 — Section 354B, 376, 511
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High Courts12 Apr 2023Partly Allowed

Ankit Kumar Singh @ Ankit Singh Vs State Of Bihar

Patna High Court · (2023) 04 PAT CK 0027

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(k), 6(1), 6(2), 15, 16Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 25Code Of Criminal Procedure, 1973 — Section 162, 164
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High Courts11 Apr 2023

Krishna Ram Vs State Of Bihar

Patna High Court · (2023) 04 PAT CK 0046

Bihar Cooperative Society Rules, 1959 — Rule 21ABihar State Election Authority Rules, 2008 — Rule 11Bihar State Election Authority Act, 2008 — Section 3, 4, 10, 13(2)
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High Courts11 Apr 2023Allowed

Sushil Kumar Choudhary Vs State Of Bihar

Patna High Court · (2023) 04 PAT CK 0045

Constitution Of India, 1950 — Article 233, 246, 246(1), 246(2), 246(3), 254, 254(1), 309Bihar Prosecution Manual, 2003 — Rule 5, 5(2)(II)Code of Criminal Procedure, 1973 — Section 25A, 25A(II)
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