High Courts07 Jul 2023Allowed
Shobha Singh Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0028
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 104 of 2,798
High Courts07 Jul 2023Dismissed
Subhash Paswan Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0027
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 173, 304, 313
High Courts06 Jul 2023Disposed Of
M/S. Pratik Frozen Food Products Pvt. Ltd. Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0030
High Courts06 Jul 2023Disposed Of
Shambhu Sharan Singh Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0029
High Courts06 Jul 2023Disposed Of
Md. Ali Alias Manzer Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0017
Bihar Land Mutation Act, 2011 — Section 6, 6(12), 12
High Courts06 Jul 2023Disposed Of
Baidyanath Prasad Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0003
High Courts05 Jul 2023Dismissed
Palak Bharti Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0009
Constitution Of India, 1950 — Article 226Bihar Panchayat Raj Act, 2006 — Section 136(2)
High Courts05 Jul 2023Allowed
Nabo Narayan Jha Vs Kamlesh Jha
Patna High Court · (2023) 07 PAT CK 0008
Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2Transfer of Property Act, 1882 — Section 52
High Courts05 Jul 2023Dismissed
Malti Devi Vs Jagdish Sharma @ Jagdish Singh
Patna High Court · (2023) 07 PAT CK 0007
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts05 Jul 2023Allowed
State Of Bihar Vs Harendra Mishra
Patna High Court · (2023) 07 PAT CK 0006
Constitution Of India, 1950 — Article 32
High Courts05 Jul 2023Allowed
Kishun Thakur Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0005
Indian Penal Code, 1860 — Section 147, 148, 149, 302
High Courts05 Jul 2023Dismissed
Hareramacharya Vs Union Of India
Patna High Court · (2023) 07 PAT CK 0004
High Courts04 Jul 2023Disposed Of
Baban Singh Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0013
Bihar Land Encroachment Act, 1956 — Section 5(2), 6(1), 6(2), 11Indian Penal Code, 1860 — Section 188
High Courts04 Jul 2023Disposed Of
Scintillation Trucking India Limited Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0012
Constitution Of India, 1950 — Article 226Bihar Goods and Services Tax Act, 2017 — Section 107(6), 109, 112, 112(8), 112(9), 172
High Courts04 Jul 2023Allowed
Sudarshan Sah Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0011
Indian Penal Code, 1860 — Section 34, 302
High Courts04 Jul 2023Dismissed
Ghasi Prasad Gupta @ Ghasi Prasad Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0010
Indian Penal Code, 1860 — Section 34, 302, 304B, 498A
High Courts03 Jul 2023Disposed Of
Puja Kumari Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0016
Constitution Of India, 1950 — Article 226Bihar Goods and Services Tax Act, 2017 — Section 107(6), 109, 112, 112(8), 112(9), 172
High Courts03 Jul 2023Allowed
Barhan Mahto Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0015
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 22, 40, 42, 50, 52ACode Of Criminal Procedure, 1973 — Section 293
High Courts03 Jul 2023Dismissed
Mataru Yadav Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0014
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 324
High Courts03 Jul 2023Allowed
Jugal Yadav Alias Yugal Yadav Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0002
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 161