High Courts13 Jul 2023Disposed Of
Gita Devi Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0034
Bihar Land Mutation Act, 2011 — Section 9
COURT ARCHIVE
Patna High Court judgments
55,949 judgments · page 103 of 2,798
High Courts12 Jul 2023Dismissed
Ram Singar Paswan Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0040
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 26A, 33A
High Courts12 Jul 2023Allowed
Pintu Kumar @ Pintu Yadav Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0039
Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 34, 323, 341, 342, 364, 504, 506Code Of Criminal Procedure, 1973 — Section 437(3)
High Courts12 Jul 2023Allowed
Krishna Raman Prasad Sinha @ Krishna Raman Prasad Singh Vs Ramaraman Prasad Sinha
Patna High Court · (2023) 07 PAT CK 0038
Constitution Of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Order 18 Rule 3A, Order 6 Rule 17
High Courts12 Jul 2023Dismissed
Hemant Kumar Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0037
Constitution Of India, 1950 — Article 243O(b)Bihar Panchayat Raj Act, 2006 — Section 138(b)
High Courts12 Jul 2023Allowed
Pramod Kumar Sharma Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0036
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts11 Jul 2023Dismissed
Ram Chander Yadav Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0022
Bihar Tenancy Act, 1885 — Section 48D
High Courts11 Jul 2023Dismissed
Managing Committe Of Madarsa Bustanul Uloom Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0021
High Courts11 Jul 2023Allowed
Munnilal Bhagat Vs Keshwar Bhagat
Patna High Court · (2023) 07 PAT CK 0020
Code of Civil Procedure, 1908 — Order 6 rule 17
High Courts11 Jul 2023Dismissed
Maste Alam Vs Anawarullas And Anuwrul Haque
Patna High Court · (2023) 07 PAT CK 0019
Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 145Code of Civil Procedure, 1908 — Section 24
High Courts11 Jul 2023Disposed Of
Sabhapati Singh Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0018
High Courts10 Jul 2023Disposed Of
M/S Maa Rajeshwari Construction Pvt. Ltd. Vs Union Of India
Patna High Court · (2023) 07 PAT CK 0026
Constitution Of India, 1950 — Article 226Bihar Goods and Services Tax Act, 2017 — Section 107(6), 109, 112, 112(8), 112(9), 172
High Courts10 Jul 2023Disposed Of
M/S Metal Management Vs Union Of India
Patna High Court · (2023) 07 PAT CK 0025
Constitution Of India, 1950 — Article 226Bihar Goods and Services Tax Act, 2017 — Section 107(6), 109, 112, 112(8), 112(9), 172
High Courts10 Jul 2023Disposed Of
Arvind Kumar Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0024
Bihar Public Land Encroachment Act, 1956 — Section 6(1), 11
High Courts10 Jul 2023Disposed Of
Manju Devi Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0023
High Courts07 Jul 2023Allowed
Shobha Singh Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0028
High Courts07 Jul 2023Dismissed
Subhash Paswan Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0027
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 173, 304, 313
High Courts06 Jul 2023Disposed Of
M/S. Pratik Frozen Food Products Pvt. Ltd. Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0030
High Courts06 Jul 2023Disposed Of
Shambhu Sharan Singh Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0029
High Courts06 Jul 2023Disposed Of
Md. Ali Alias Manzer Vs State Of Bihar
Patna High Court · (2023) 07 PAT CK 0017
Bihar Land Mutation Act, 2011 — Section 6, 6(12), 12