High Courts24 Jun 2023Dismissed
Md. Manjoor Alam @ Md. Manzoor Alam Vs Hasena Khatoon
Patna High Court · (2023) 06 PAT CK 0019
Code Of Criminal Procedure, 1973 — Section 125Family Courts Act, 1984 — Section 19, 19(2), 19(4)
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 106 of 2,798
High Courts23 Jun 2023Dismissed
Md. Zafar Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0032
Right to Free Compensation and Transparency in Land Acquisition Rehabilitation and Resettlement Act, 2013 — Section 11(1), 40Bihar Mutation Act, 2011 — Section 9(6)(a), 9(7)(a)
High Courts23 Jun 2023Allowed
Indrajit Kumar Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0031
Right to Free Compensation and Transparency in Land Acquisition Rehabilitation and Resettlement Act, 2013 — Section 11, 24(1), 64, 114, 114(1), 114(2)General Clauses Act, 1897 — Section 6, 6(b), 6(c), 6(e)
High Courts23 Jun 2023Allowed
Md. Salim Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0030
Indian Penal Code, 1860 — Section 201, 302, 363Evidence Act, 1872 — Section 10, 25, 26, 27, 65B
High Courts23 Jun 2023Dismissed
Md. Taslimuddin Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0029
Bihar Targeted PDS (Control) Order, 2016 — Rule 28Essential Commodities Act, 1955 — Section 7
High Courts23 Jun 2023Allowed
Dharmendra Kumar Singh @ Dharmendra Singh Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0020
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b), 20(b)(ii)(c), 22, 23, 23C, 24, 29, 42, 42A, 50, 52, 52A, 54, 55
High Courts22 Jun 2023Dismissed
Bishesa Rani Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0050
High Courts22 Jun 2023Dismissed
Braj Bhushan Dubey Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0049
Bihar Mutation Act, 2011 — Section 6(12)
High Courts22 Jun 2023Disposed Of
M/S City Marbal Vs Union Of India
Patna High Court · (2023) 06 PAT CK 0048
Constitution Of India, 1950 — Article 226Bihar Goods and Services Tax Act, 2017 — Section 107(6), 109, 112, 112(8), 112(9), 172
High Courts22 Jun 2023Allowed
Md. Rehan Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0047
Indian Penal Code, 1860 — Section 34, 201, 302, 376, 376DProtection of Children from Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 54A, 313
High Courts22 Jun 2023Allowed
Kamlesh Tiwary Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0046
Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 27, 65B
High Courts22 Jun 2023Allowed
Md. Imtiyaz Alam Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0045
Indian Penal Code, 1860 — Section 34, 120B, 201, 302Evidence Act, 1872 — Section 10, 106
High Courts21 Jun 2023Allowed
Pramod Rai Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0043
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 307, 323, 324Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Arms Act, 1959 — Section 27
High Courts21 Jun 2023Partly Allowed
Ram Jinish Paswan Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0028
Indian Penal Code, 1860 — Section 300, 302, 304(1)Evidence Act, 1872 — Section 8, 106
High Courts21 Jun 2023Allowed
Shankar Roy Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0027
Indian Penal Code, 1860 — Section 396, 397Code Of Criminal Procedure, 1973 — Section 313, 374(2)
High Courts21 Jun 2023Dismissed
Bipin Kumar Vs E Union Of India
Patna High Court · (2023) 06 PAT CK 0026
Prevention of MoneyLaundering Act, 2002 — Section 3, 4, 8(1), 45, 45(1)(ii), 50(2), 50(3)
High Courts21 Jun 2023Dismissed
Tuntun Yadav Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0025
Indian Penal Code, 1860 — Section 34, 201, 302, 304BCode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 113B
High Courts21 Jun 2023Dismissed
Shabnam Devi Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0024
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313, 372Arms Act, 1959 — Section 27
High Courts20 Jun 2023Partly Allowed
Baidyanath Mishra (Deceased) Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0018
Bihar Land Reforms Act, 1950 — Section 3, 3A, 3B(3), 3B(6), 4, 4(h), 27, 28Code of Civil Procedure, 1908 — Section 80Code Of Criminal Procedure, 1973 — Section 107, 144
High Courts20 Jun 2023Dismissed
Sanoj Thakur Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0017
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2), 389(1)