High Courts16 Sept 2026
Md. Shamsul Huda @ Md. Samsul Hoda Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 2873
Indian Penal Code-Section 304, 323, 324, 325, 341, 504/34
COURT ARCHIVE
Patna High Court judgments, 2026
810 judgments · page 7 of 41
High Courts15 Sept 2026
Mukund Kumar Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 2897
Constitution of India-Article 226
High Courts15 Sept 2026
Gopal Prasad Dalan @ Gopal Kumar Dalan & Ors. Vs State Of Bihar & Anr.
Patna High Court · (2026) 09 PAT CK 2898
Indian Penal Code-Section 417
High Courts15 Sept 2026
Virendra Ram Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 2899
High Courts15 Sept 2026
Shiv Dayal Prasad Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 2901
High Courts15 Sept 2026
Dev Kumar Raut @ Dilip Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 2902
High Courts11 Sept 2026
North Bihar Power Distribution Company Ltd. & Ors. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 09 PAT CK 1861
Electricity Act, 2003-Section 127, 135, 154, 154 (5) & (6)
High Courts11 Sept 2026
Dharam Dew Choudhary Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 1862
Bihar Targeted Public Distribution System (Control) Order, 2016-Rule 32(vii)
High Courts11 Sept 2026
Asha Devi Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 1863
High Courts11 Sept 2026
Jai Prakash Narayan Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 1864
High Courts10 Sept 2026Disposed of
Dashrath Sah Vs State of Bihar & Ors
Patna High Court · (2026) 09 PAT CK 1407
High Courts10 Sept 2026Allowed
Raj Karan Singh Vs Union of India & Ors
Patna High Court · (2026) 09 PAT CK 1406
Constitution of India-Article 12Constitution of India-Article 21Constitution of India-Article 226
High Courts09 Sept 2026Dismissed
Jhapas Hajara Vs Union of India & Ors
Patna High Court · (2026) 09 PAT CK 1430
Railway Services (Pension) Rules, 1993-Rule 15
High Courts09 Sept 2026Dismissed
Pawan Kumar Vs Union of India & Ors
Patna High Court · (2026) 09 PAT CK 1429
High Courts09 Sept 2026Dismissed
Minu Chaudhary Vs State of Bihar & Ors
Patna High Court · (2026) 09 PAT CK 1428
Constitution of India-Article 136, 141
High Courts09 Sept 2026Allowed
Mala Kumari Vs State of Bihar & Ors
Patna High Court · (2026) 09 PAT CK 1419
Constitution of India-Article 311Bihar Panchayat Primary School Service Rules, 2020Bihar Panchayat Primary Teachers (Recruitment & Condition of Service) Rules, 2006
High Courts08 Sept 2026Disposed of
Smt. Indu Devi @ Indu Kumari Vs State of Bihar & Ors
Patna High Court · (2026) 09 PAT CK 1427
Bihar Targeted Public Distribution System (Control) Order, 2016-Rule 32
High Courts08 Sept 2026Dismissed
Union of India & Ors Vs Arun Kumar Dwivedi
Patna High Court · (2026) 09 PAT CK 1426
High Courts08 Sept 2026Allowed
Vijay Kumar Sah Vs State of Bihar & Ors
Patna High Court · (2026) 09 PAT CK 1420
Hindu Adoption and Maintenance Act, 1956-Section 10, 16
High Courts08 Sept 2026Disposed of
Kumari Kumkum Vs State of Bihar & Ors
Patna High Court · (2026) 09 PAT CK 1418
Bihar Targeted PDS (Control) Order, 2016-Clause 11