High Courts18 Sept 2026
Shankar Prasad Vs The Vice Chancellor Patna University & Ors.
Patna High Court · (2026) 09 PAT CK 2588
Patna University Act, 1976-Sections 35, 49; Rules 17 and 18
COURT ARCHIVE
Patna High Court judgments, 2026
810 judgments · page 6 of 41
High Courts17 Sept 2026
Bambam Mukhiya @ Govind Mukhiya Vs The State Of Bihar
Patna High Court · (2026) 09 PAT CK 2445
Indian Penal Code, 1860-Section 375(a), 376, 376(2)(i)Protection of Children from Sexual Offences Act, 2012-Section 4/6, 6, 29, 42CrPC-Section 164, 313
High Courts17 Sept 2026
Krishang Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 2442
Constitution of India-Article 226, 14, 16Rules prescribed for employees of All India Institute of Medical Sciences, New Delhi-Clause 11
High Courts17 Sept 2026
Uday Mahto Vs The State Of Bihar
Patna High Court · (2026) 09 PAT CK 2440
Indian Penal Code-Section 307, 395, 397Arms Act-Section 27Code of Criminal Procedure-Section 164, 313, 364
High Courts17 Sept 2026
Deo Chandra Chaudhary @ Devendra Chaudhary & Anr. Vs The State Of Bihar
Patna High Court · (2026) 09 PAT CK 2439
IPC-Section 406, 409, 420, 34Code of Criminal Procedure-Section 190
High Courts17 Sept 2026
Soni Kumari Vs Sajjan Kumar
Patna High Court · (2026) 09 PAT CK 2438
Limitation Act-Section 5
High Courts17 Sept 2026
Krishang Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 2437
Constitution of India-Article 226, 14, 16
High Courts17 Sept 2026
Kuldip Yadav & Ors. Vs The State Of Bihar
Patna High Court · (2026) 09 PAT CK 2436
Cr.P.C.-Section 227IPC-Section 307, 34
High Courts16 Sept 2026
Thakur Ashok Kumar Prasad Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 2857
Bihar Service Code-Rule 76Bihar Civil Services (Classification, Control and Appeal) Rules, 2005-Rule 55, 17(14), 18, 18(4), 18(5)Constitution of India-Article 311(2)
High Courts16 Sept 2026
Thakur Ashok Kumar Prasad Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 2859
Bihar Service Code-Rule 76Bihar Civil Services (Classification, Control & Appeal) Rules, 2005-Rules 17(14), 18, 55Constitution of India-Article 311(2)
High Courts16 Sept 2026
Manisha Kumari & Ors. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 2860
Prevention of Corruption Act, 1988-Section 7, 13(2), 13(1)(d)Bihar Government Employees Conduct Rules, 1976-Rule 3(1)(i), 3(1)(iii)Letters Patent-Clause 10
High Courts16 Sept 2026
Sri Saryug Mochi @ Saraug Mochi Vs The State Election Commission & Ors.
Patna High Court · (2026) 09 PAT CK 2853
Bihar Municipal Act, 2007-Section 18(1)(m), 18(2)
High Courts16 Sept 2026
Nilam Nisha Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 2864
Bihar Targetted Public Distribution System (Control) Order, 2016-Clause 22, 17Constitution of India-Article 226
High Courts16 Sept 2026
Smt. Rajdeep Mala Kumari @ Rajdeep Mala Vs Sunil Kumar & Ors.
Patna High Court · (2026) 09 PAT CK 2866
High Courts16 Sept 2026
Dhiraj Kumar @ Dhiraj Kumar Singh Vs Sukant Singh & Anr.
Patna High Court · (2026) 09 PAT CK 2867
C.P.C.-Section 151The Indian Evidence Act, 1872-Section 33, 114(g)
High Courts16 Sept 2026
Usha Devi Vs The Vice Chancellor Of Jai Prakash University & Ors.
Patna High Court · (2026) 09 PAT CK 2868
High Courts16 Sept 2026
Md. Sahanawaz Akhtar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 2869
Arms Act, 1959-Section 14, 17Arms Rule, 2016-Rule 10(1), 10(3), 12(3)(a), 39
High Courts16 Sept 2026
Sushil Kumar Chaudhary Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 2870
High Courts16 Sept 2026
Alfaz Siddique Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 2871
High Courts16 Sept 2026
Asharfi Mukhiya & Ors. Vs State Of Bihar & Anr.
Patna High Court · (2026) 09 PAT CK 2872
Indian Penal Code-Section 498(A)Cr.P.C.-Section 156(3)