High Courts21 Jun 2023Dismissed
Bipin Kumar Vs E Union Of India
Patna High Court · (2023) 06 PAT CK 0026
Prevention of MoneyLaundering Act, 2002 — Section 3, 4, 8(1), 45, 45(1)(ii), 50(2), 50(3)
COURT ARCHIVE
Patna High Court judgments, 2023
929 judgments · page 26 of 47
High Courts21 Jun 2023Dismissed
Tuntun Yadav Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0025
Indian Penal Code, 1860 — Section 34, 201, 302, 304BCode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 113B
High Courts21 Jun 2023Dismissed
Shabnam Devi Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0024
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313, 372Arms Act, 1959 — Section 27
High Courts20 Jun 2023Partly Allowed
Baidyanath Mishra (Deceased) Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0018
Bihar Land Reforms Act, 1950 — Section 3, 3A, 3B(3), 3B(6), 4, 4(h), 27, 28Code of Civil Procedure, 1908 — Section 80Code Of Criminal Procedure, 1973 — Section 107, 144
High Courts20 Jun 2023Dismissed
Sanoj Thakur Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0017
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2), 389(1)
High Courts20 Jun 2023Dismissed
Shahid Akram @ Munna Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0016
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 211(7), 229, 235, 235(2), 236, 298
High Courts20 Jun 2023Dismissed
Khusboo Ara Vs Rukhsana Praveen
Patna High Court · (2023) 06 PAT CK 0015
High Courts20 Jun 2023Dismissed
Krishna Kant Prasad Vs Sudheshwar Yadav
Patna High Court · (2023) 06 PAT CK 0008
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 6 Rule 17
High Courts20 Jun 2023Dismissed
Hero Cycle Limited Vs Hero Ecotech Limited
Patna High Court · (2023) 06 PAT CK 0007
Code of Civil Procedure, 1908 — Section 151, Order 8 Rule 1, Order 39 Rule 4
High Courts19 Jun 2023Disposed Of
M/S Pragati Enterprises Vs Union Of India
Patna High Court · (2023) 06 PAT CK 0010
Constitution Of India, 1950 — Article 226Bihar Goods and Services Tax Act, 2017 — Section 107(6), 109, 112, 112(8), 112(9), 172
High Courts19 Jun 2023Disposed Of
M/S Jay Ambey Construction Vs Union Of India
Patna High Court · (2023) 06 PAT CK 0009
Constitution Of India, 1950 — Article 226Bihar Goods and Services Tax Act, 2017 — Section 107(6), 109, 112, 112(8), 112(9), 172
High Courts19 Jun 2023Dismissed
Harihar Nath Rai Vs Most. Devmuni Kuer
Patna High Court · (2023) 06 PAT CK 0006
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts19 Jun 2023Dismissed
Md. Raushan Vs Tanweer Alam
Patna High Court · (2023) 06 PAT CK 0005
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 21 Rule 97
High Courts19 Jun 2023Disposed Of
Krishna Narayan Jha Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0004
High Courts13 Jun 2023Disposed Of
Association Of Private Nursing And Paramedical Institution Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0051
Constitution Of India, 1950 — Article 14, 19(1)(g), 21Bihar University of Health Sciences Act, 2021 — Section 4, 4(3), 28, 29, 30, 45(3)
High Courts05 Jun 2023Allowed
Manoj Prasad @ Manoj Mahto Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0002
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 341, 354B, 504, 506Arms Act, 1959 — Section 27Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s)
High Courts05 Jun 2023Allowed
Ram Narayan Yadav Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0001
Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 27Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts01 Jun 2023Dismissed
Vijay Shankar Rai Vs State Of Bihar
Patna High Court · (2023) 06 PAT CK 0003
Bihar State Universities Act, 1976 — Section 21(2)(d)National Council For Teacher Education Act, 1993 — Section 14, 15
High Courts31 May 2023Allowed
Md. Aman Hassan Vs State Of Bihar
Patna High Court · (2023) 05 PAT CK 0073
Bihar Animal Sciences University Statute, 2020 — Rule 6(iii)
High Courts30 May 2023Allowed
Suresh Kumar Vs State Of Bihar
Patna High Court · (2023) 05 PAT CK 0074
Bihar Panchayat Elementary Teacher (Employment and Service Condition) Rules, 2006 — Rule 18, 20(i), 20(iii)