High Courts03 Jul 2023Disposed Of

Puja Kumari Vs State Of Bihar

Patna High Court · (2023) 07 PAT CK 0016

Constitution Of India, 1950 — Article 226Bihar Goods and Services Tax Act, 2017 — Section 107(6), 109, 112, 112(8), 112(9), 172
High Courts03 Jul 2023Allowed

Barhan Mahto Vs State Of Bihar

Patna High Court · (2023) 07 PAT CK 0015

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 22, 40, 42, 50, 52ACode Of Criminal Procedure, 1973 — Section 293
High Courts28 Jun 2023Disposed Of

Swati Swarnim Vs State Of Bihar

Patna High Court · (2023) 06 PAT CK 0038

Constitution Of India, 1950 — Article 14Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955 — Rule 15(c)
High Courts28 Jun 2023Allowed

Anil Kumar Vs State Of Bihar

Patna High Court · (2023) 06 PAT CK 0033

Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3)Indian Penal Code, 1860 — Section 354B, 354C, 354D, 375, 376, 376D, 376DA, 376DB, 378DA, 506Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2), 386
High Courts27 Jun 2023Dismissed

Bechan Tatama Vs State Of Bihar

Patna High Court · (2023) 06 PAT CK 0042

Constitution Of India, 1950 — Article 243F, 243OIndian Penal Code, 1860 — Section 323, 452, 504, 506Bihar Panchayat Raj Act, 2006 — Section 18(5), 44(4), 70(5), 125A, 136
High Courts26 Jun 2023Partly Allowed

Jai Kishor Sah Vs State Of Bihar

Patna High Court · (2023) 06 PAT CK 0052

Indian Penal Code, 1860 — Section 34, 201, 302, 376(2)(f), 376AB, 377Protection of Children from Sexual Offences Act, 2012 — Section 5, 6, 8, 9, 10, 29, 42Code Of Criminal Procedure, 1973 — Section 313, 354(3), 366(1), 374(2)