High Courts07 Jul 2023Dismissed

Subhash Paswan Vs State Of Bihar

Patna High Court · (2023) 07 PAT CK 0027

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 173, 304, 313
High Courts05 Jul 2023Allowed

Nabo Narayan Jha Vs Kamlesh Jha

Patna High Court · (2023) 07 PAT CK 0008

Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2Transfer of Property Act, 1882 — Section 52
High Courts04 Jul 2023Disposed Of

Baban Singh Vs State Of Bihar

Patna High Court · (2023) 07 PAT CK 0013

Bihar Land Encroachment Act, 1956 — Section 5(2), 6(1), 6(2), 11Indian Penal Code, 1860 — Section 188