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Patna High Court judgments, 2023

929 judgments · page 20 of 47

High Courts28 Jul 2023Allowed

Ram Brichh Baitha Vs State Of Bihar

Patna High Court · (2023) 07 PAT CK 0077

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 20(b), 20(b)(ii)(c), 22, 23, 24, 42(1), 42(1)(a), 42(1)(b), 42(1)(c), 42(1)(d), 42(2), 52A, 52A(3)Code Of Criminal Procedure, 1973 — Section 313
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High Courts26 Jul 2023Disposed Of

Mahant Chandrma Das Vs Haribansh Rai

Patna High Court · (2023) 07 PAT CK 0071

Constitution Of India, 1950 — Article 141, 227Bihar Hindu Religious Trust Act, 1950 — Section 32, 32(3), 32(4), 43, 55Bihar Waqfs Act, 1947 — Section 31, 31(3)
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High Courts26 Jul 2023Allowed

Shankar Pandit Vs State Of Bihar

Patna High Court · (2023) 07 PAT CK 0067

Indian Penal Code, 1860 — Section 121A, 122, 124A, 147, 148, 149, 302, 379Code Of Criminal Procedure, 1973 — Section 161, 313, 428Unlawful Activities (Prevention) Act, 1967 — Section 10, 13
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