High Courts10 Aug 2023Dismissed

Buddhist Thai Bharat Society Vs Shashi Bhushan

Patna High Court · (2023) 08 PAT CK 0028

Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 92, 151, Order 1 Rule 8, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), Order 6 Rule 17Bihar Societies Registration Rules, 1965 — Rule 12, 13
High Courts09 Aug 2023

Suman Mahto Vs State Of Bihar

Patna High Court · (2023) 08 PAT CK 0035

Constitution Of India, 1950 — Article 14, 21, 133, 226, 227Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 14A, 14A(1), 14A(3), 34, 34(1), 34(4)Code Of Criminal Procedure, 1973 — Section 4, 4(2), 5 193, 203, 204(4), 311, 319, 378, 378(3) 397, 397(2), 438, 439, 482
High Courts09 Aug 2023Dismissed

Bharat Prasad Gupta Vs Asha Devi

Patna High Court · (2023) 08 PAT CK 0032

Hindu Marriage Act, 1955 — Section 9, 10, 13, 13(1), 13(1)(ia), 23Indian Penal Code, 1860 — Section 498AEvidence Act, 1872 — Section 3
High Courts08 Aug 2023Dismissed

Vijay Kumar Vs State Of Bihar

Patna High Court · (2023) 08 PAT CK 0020

Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2