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Patna High Court judgments, 2023

929 judgments · page 16 of 47

High Courts28 Aug 2023Allowed

Prabhakar Sharma Vs Union Of India

Patna High Court · (2023) 08 PAT CK 0081

Code Of Criminal Procedure, 1973 — Section 41, 41(1)Nalanda University Act, 2010 — Section 3(t), 4, 4(1), 7, 8, 10, 13, 15, 15(3)
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High Courts28 Aug 2023Dismissed

Bhim Prasad Sah @ Bhim Prasad Vs Raghuwar Sharan

Patna High Court · (2023) 08 PAT CK 0080

Constitution Of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 2(2), 96, Order 41, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 101
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High Courts25 Aug 2023Dismissed

Nazir Hussain Vs State Of Bihar

Patna High Court · (2023) 08 PAT CK 0090

Bihar Panchayat Elementary Teacher (Employment and Service Conditions) Rules, 2006 — Rule 6, 8, 8(2), 8(ka)(2)
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High Courts25 Aug 2023Allowed

Nisha Gupta Vs Uday Chand Gupta

Patna High Court · (2023) 08 PAT CK 0069

Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 10, 13, 13(1)(i-a), 23Evidence Act, 1872 — Section 3
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High Courts25 Aug 2023Dismissed

Savita Mandal Vs Nakshtra Kumar Mandal

Patna High Court · (2023) 08 PAT CK 0068

Code of Civil Procedure, 1908 — Order 7 Rule 10, Order 7 Rule 11Hindu Marriage Act, 1955 — Section 9, 10, 13, 13(1), 13(1)(ia), 13(1)(I-B), 26Indian Penal Code, 1860 — Section 498A
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High Courts25 Aug 2023Dismissed

Dinesh Mandal Vs Chaitali Majumdar

Patna High Court · (2023) 08 PAT CK 0067

Code of Civil Procedure, 1908 — Order 9 Rule 2, Order 9 Rule 3, Order 9 Rule 4Family Courts Act, 1984 — Section 19(1)Indian Penal Code, 1860 — Section 498A
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High Courts24 Aug 2023

Anil Yadav Vs Union Of India

Patna High Court · (2023) 08 PAT CK 0089

Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(c), 20, 20(b)(ii)(C), 23, 42, 42(1), 43, 50(1), 52A, 52A(2), 52A(2)(b), 52A(2)(c), 52A(3), 54, 67
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High Courts23 Aug 2023Dismissed

Hari Narayan Kumar Vs State Of Bihar

Patna High Court · (2223) 08 PAT CK 0002

Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 125
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High Courts23 Aug 2023Disposed Of

Noor Alam Khan Vs State Of Bihar

Patna High Court · (2223) 08 PAT CK 0001

Constitution Of India, 1950 — Article 30, 30(1)Bihar State Universities (Amendment) Act, 2013 — Section 4(5)Bihar State Universities Act, 1976 — Section 57, 57A, 57A(1), 57A(2),57A(4), 57A(5), 57B
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High Courts22 Aug 2023Allowed

Ram Uday Kumar Vs Bijit Kumar

Patna High Court · (2023) 08 PAT CK 0062

Constitution Of India, 1950 — Article 32, 226, 227Code of Civil Procedure, 1908 — Section 115, Order 1 Rule 10(2)
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