High Courts08 Jan 2020Allowed
Ratna Gupta Vs State Of Bihar And Anr
Patna High Court · (2020) 01 PAT CK 0142
Indian Penal Code, 1860 — Section 34, 420Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Patna High Court judgments, 2020
2,559 judgments · page 124 of 128
High Courts08 Jan 2020Allowed
Ratna Gupta @APPELLANT@Hash State Of Bihar And Anr
Patna High Court · (2020) 01 PAT CK 0141
Indian Penal Code, 1860 — Section 34, 420Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 482
High Courts08 Jan 2020Allowed
Shailendra Kumar @ Pappu Kumar @APPELLANT@Hash State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0140
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 392, 406
High Courts08 Jan 2020Dismissed
Vijay Kumar Chaudhary @APPELLANT@Hash State Of Bihar And Anr
Patna High Court · (2020) 01 PAT CK 0139
Indian Penal Code, 1860 — Section 395
High Courts08 Jan 2020Dismissed
Urmila Devi @APPELLANT@Hash State Of Bihar And Anr
Patna High Court · (2020) 01 PAT CK 0138
High Courts08 Jan 2020Allowed
State Of Bihar Through The Principal Secretary And Ors Vs Md. Zaffar Imam And Anr
Patna High Court · (2020) 01 PAT CK 0053
High Courts08 Jan 2020Dismissed
Rajesh Sah Vs State Of Bihar Through And Ors
Patna High Court · (2020) 01 PAT CK 0039
Constitution Of India, 1950 — Article 215Contempt Of Courts Act, 1971 — Section 12
High Courts08 Jan 2020Dismissed
Kamlesh Paswan Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2020) 01 PAT CK 0038
High Courts08 Jan 2020Disposed Of
Saddam Ansari @ Md. Saddam Ansari @ Sajo Raj Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0027
Indian Penal Code, 1860 — Section 34, 413, 414
High Courts08 Jan 2020Dismissed
Shraman Chaudhary @ Nanhe Chaudhary Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0026
Indian Penal Code, 1860 — Section 354B, 457Protection Of Children From Sexual Offences Act, 2012 — Section 7Code Of Criminal Procedure, 1973 — Section 164
High Courts08 Jan 2020Disposed Of
Pankaj Kumar @ Pankaj Kumar Yadav Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0025
Indian Penal Code, 1860 — Section 395
High Courts08 Jan 2020Disposed Of
Dhruplal Manjhi @ Dhruvlal Manjhi And Ors Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0024
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 324, 325, 326, 332, 333, 341, 353, 379Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts08 Jan 2020Disposed Of
Farida Khatoon And Anr Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0023
Indian Penal Code, 1860 — Section 307, 323, 324, 341, 379, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts08 Jan 2020Disposed Of
Bittu Kumar Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0022
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 379, 498(A), 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts08 Jan 2020Disposed Of
Jitendra Kumar And Ors Vs State Of Bihar Through District And Ors
Patna High Court · (2020) 01 PAT CK 0021
High Courts07 Jan 2020Dismissed
Ranjeet Kumar Chaudhary Vs Mahadeo Paswan And Ors
Patna High Court · (2020) 01 PAT CK 0137
Constitution Of India, 1950 — Article 227
High Courts07 Jan 2020Dismissed
Savitri Devi And Ors Vs Banarasi Sah And Anr
Patna High Court · (2020) 01 PAT CK 0136
Constitution Of India, 1950 — Article 227
High Courts07 Jan 2020Disposed Of
Damrudhar Pandit @ Damrudhar Kumar Pandit Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0135
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 92(2)Constitution Of India, 1950 — Article 226
High Courts07 Jan 2020Allowed
Sunil Lohar @ Sunil Sharma Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0134
Constitution Of India, 1950 — Article 226
High Courts07 Jan 2020Allowed
Suraj Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0133
Indian Penal Code, 1860 — Section 34, 323, 341, 353, 504Bihar Prohibition And Excise Act, 2016 — Section 37(c), 38, 56, 56(b), 56(d), 60Constitution Of India, 1950 — Article 226