High Courts10 Jan 2020Allowed
Kundan Kumar Vs State Of Bihar Through District Magistrate
Patna High Court · (2020) 01 PAT CK 0029
Indian Penal Code, 1860 — Section 34, 364, 498(A), 506Code Of Criminal Procedure, 1973 — Section 41, 41(1)(b)(i)
COURT ARCHIVE
Patna High Court judgments, 2020
2,559 judgments · page 122 of 128
High Courts09 Jan 2020Dismissed
Swarnlata Verma Vs State Election Commission And Ors
Patna High Court · (2020) 01 PAT CK 0181
Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(b)Bihar Municipal Election Rules, 2007 — Rule 104Constitution Of India, 1950 — Article 227
High Courts09 Jan 2020Allowed
Sanjiv Kumar Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0180
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 14(A)(2)Indian Penal Code, 1860 — Section 34, 323, 341, 353, 354(A)(B), 385, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Jan 2020Allowed
Ajay Kumar Gupta And Ors Vs State Of Bihar And Anr
Patna High Court · (2020) 01 PAT CK 0179
Depositories Act, 1996 — Section 20Code Of Criminal Procedure, 1973 — Section 205, 317(1)
High Courts09 Jan 2020Disposed Of
Radhika Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0178
High Courts09 Jan 2020Disposed Of
Ravi Ranjan Kumar Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0177
High Courts09 Jan 2020Disposed Of
Dr. Ravi Amit Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0176
High Courts09 Jan 2020Dismissed
Atul Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0175
Constitution Of India, 1950 — Article 226
High Courts09 Jan 2020Disposed Of
Kaushalya Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0174
High Courts09 Jan 2020Dismissed
Abhay Sunder And Ors Vs Union Of India And Ors
Patna High Court · (2020) 01 PAT CK 0173
Administrative Tribunals Act, 1985 — Section 21
High Courts09 Jan 2020Disposed Of
Anil Kumar Gupta Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0172
High Courts09 Jan 2020Dismissed
Union Of India And Ors Vs Md. Shamim Akhtar Ansari
Patna High Court · (2020) 01 PAT CK 0171
High Courts09 Jan 2020Dismissed
Sandhya Kumari Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0170
Code Of Criminal Procedure, 1973 — Section 161, 319Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4Indian Penal Code, 1860 — Section 147, 148, 294(b), 506
High Courts09 Jan 2020Dismissed
Shyama Kumari Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0169
Code Of Criminal Procedure, 1973 — Section 202, 203. 482Indian Penal Code, 1860 — Section 307, 323, 380, 452, 494, 506
High Courts09 Jan 2020Dismissed
Anand Mohan Jha And Ors Vs State Of Bihar And Anr
Patna High Court · (2020) 01 PAT CK 0168
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498(A), 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts09 Jan 2020Disposed Of
Sumant Kumar @ Balmiki Paswan Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0167
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 447
High Courts09 Jan 2020Dismissed
Maitri Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0166
Code Of Criminal Procedure, 1973 — Section 161, 319, 482
High Courts09 Jan 2020Dismissed
Fazlur Rahman @ Fazlu Rahman Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0165
Code Of Criminal Procedure, 1973 — Section 239, 482Indian Penal Code, 1860 — Section 34, 323, 341, 354, 379, 504
High Courts09 Jan 2020Allowed
Saryulal Shastri And Ors Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0164
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498A
High Courts09 Jan 2020Dismissed
Tribhuwan Prasad Vs State Of Bihar And Anr
Patna High Court · (2020) 01 PAT CK 0163
Code Of Criminal Procedure, 1973 — Section 144, 145, 482