High Courts10 Jan 2020Dismissed

Madhusudan Kumar And Ors Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0192

Indian Penal Code, 1860 — Section 34, 148, 307, 323, 324, 341, 342, 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(x)(xv)Code Of Criminal Procedure, 1973 — Section 482
High Courts10 Jan 2020Disposed Of

Akhilesh Kumar Vs Sujata Kumari

Patna High Court · (2020) 01 PAT CK 0183

Hindu Marriage Act, 1955 — Section 13, 13BCode Of Criminal Procedure, 1973 — Section 10Code Of Civil Procedure, 1908 — Order 41 Rule 24