High Courts14 Jan 2020Allowed
Anil Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0229
Bihar Panchayat Raj Act 2006 — Section 44(3)(i)
COURT ARCHIVE
Patna High Court judgments, 2020
2,559 judgments · page 119 of 128
High Courts14 Jan 2020Disposed Of
Baleshwar Saday Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0228
High Courts14 Jan 2020Allowed/Disposed Of
Binod Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0227
High Courts14 Jan 2020Disposed Of
M/S Chitra Homes Pvt. Ltd And Anr Vs Union Of India And Ors
Patna High Court · (2020) 01 PAT CK 0226
Real Estate (Regulation And Development) Act, 2016 — Section 35, 59
High Courts14 Jan 2020Dismissed
Ramendra Nath Tiwary Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0225
Bihar Targeted Public Distribution System (Control) Order, 2016 — Rule 10
High Courts14 Jan 2020Disposed Of
Md. Zulfequar Ali Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0224
Bihar Targeted Public Distribution System (Control) Order, 2016 — Rule 28
High Courts14 Jan 2020Disposed Of
S. M. Zaheer Alam Vs National Council For Teacher Education (Ncte) And Ors
Patna High Court · (2020) 01 PAT CK 0223
Bihar State University Act, 1976 — Section 3(1), 3(2), 33A(1)(a), 34, 46, 57A, 57A(1), 57B, 59, 60, 60(5)National Commission For Minority Educational Institutions Act, 2004 — Section 2(g)National Council For Teacher Education Act 1993 — Section 14(3)(a), 17(1)
High Courts14 Jan 2020Dismissed
Dayaram Singh Yadav Vs Union Of India And Ors
Patna High Court · (2020) 01 PAT CK 0222
Constitution Of India, 1950 — Article 14, 226, 320
High Courts14 Jan 2020Dismissed
Amrendra Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0221
Bihar Right To Public Grievance Redressal Act, 2015 — Section 7
High Courts14 Jan 2020Disposed Of
Niranjan Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0220
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a)Constitution Of India, 1950 — Article 226
High Courts14 Jan 2020Disposed Of
Brij Kishor Prasad And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0219
High Courts14 Jan 2020Disposed Of
Champa Kumari @ Champa Sinha Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0218
High Courts14 Jan 2020Disposed Of
Md. Azimuddin Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0217
Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 21, 23, 30
High Courts14 Jan 2020Allowed
Binay Kumar @ Vinay Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0216
Bihar Prohibition And Excise (Amendment) Act, 2016 — Section 37, 37(b), 37(c), 37(b)(c), 56, 56(b), 56(d), 58(1), 73(e)
High Courts14 Jan 2020Allowed
Marsingh Sahni Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0215
Bihar Prohibition And Excise (Amendment) Act, 2016 — Section 37, 37(b), 37(c), 37(b)(c), 56, 56(b), 58(1), 73(e)
High Courts14 Jan 2020Disposed Of
Rakesh Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0214
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 92(2)Constitution Of India, 1950 — Article 226
High Courts14 Jan 2020Dismissed
Raju Kumar @ Raju Das And Anr Vs State Of Bihar And Anr
Patna High Court · (2020) 01 PAT CK 0213
Code Of Criminal Procedure, 1973 — Section 156(3), 204, 482Indian Penal Code, 1860 — Section 34, 323, 341, 354(A), 379, 427
High Courts14 Jan 2020Dismissed
Birmani Bir Pratap And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0212
High Courts14 Jan 2020Dismissed
Birendra Kumar Sinha Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0211
High Courts14 Jan 2020Disposed Of
Dinesh @ Dinesh Kumar Vs High Court Of Judicature At Patna And Ors
Patna High Court · (2020) 1 PLJR 671
Evidence Act, 1961 — Section 65(B)Constitution Of India, 1950 — Article 32, 136, 226, 227, 235