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Patna High Court judgments, 2020

2,559 judgments · page 120 of 128

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High Courts14 Jan 2020Disposed Of

S. M. Zaheer Alam Vs National Council For Teacher Education And Ors

Patna High Court · (2020) 1 PLJR 562

Constitution Of India, 1950 — Article 29, 29(2), 30, 30(1)Bihar State Universities Act, 1976 — Section 33(A)(1), 46, 57(B), 60National Commission for Minority Educational Institutions Act, 2004 — Section 2(g)
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High Courts14 Jan 2020Dismissed

Dayaram Singh Yadav Vs Union Of India And Ors

Patna High Court · (2020) 1 PLJR 597

Constitution Of India, 1950 — Article 14, 226, 320
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High Courts14 Jan 2020Dismissed

Birendra Kumar Sinha Vs State Of Bihar Through The Chief Secretary And Ors

Patna High Court · (2020) 01 PAT CK 0054

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High Courts14 Jan 2020Allowed

Anil Kumar Singh Vs State Of Bihar Through The Chief Secretary And Ors

Patna High Court · (2020) 1 PLJR 378

Bihar Panchayat Raj Act, 2006 — Section 44(3)(i)
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High Courts14 Jan 2020Dismissed

Md. Sohail Ansari And Ors Vs State Of Bihar Through The Chief Secretary And Ors

Patna High Court · (2020) 01 PAT CK 0040

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High Courts13 Jan 2020Dismissed

Rajendra Pd. Yadav @ Rajendra Yadav @ Madan Yadav And Ors Vs Ranjit Yadav And Ors

Patna High Court · (2020) 01 PAT CK 0210

Code Of Civil Procedure, 1908 — Order 43 Rule 1(r)Constitution Of India, 1950 — Article 227
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High Courts13 Jan 2020Disposed Of

Aarpee Infra Projects (P) Ltd Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0209

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High Courts13 Jan 2020Disposed Of

Prof. Dhaneshwar Prasad Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0208

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High Courts13 Jan 2020Disposed Of

Kaushlendra Prasad Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0207

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High Courts13 Jan 2020Disposed Of

Shambhu Sharan Mandal And Ors Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0206

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High Courts13 Jan 2020Disposed Of

Mostt. Sumitra Devi Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0205

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High Courts13 Jan 2020Disposed Of

M/S Krishna Agro Industries At Jagdishpur P.S. Jagdishpur Vs Union Of India And Ors

Patna High Court · (2020) 01 PAT CK 0204

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High Courts13 Jan 2020Allowed

Abhishek Anand Vs Union Of India And Ors

Patna High Court · (2020) 01 PAT CK 0203

Railway Servant (Discipline And Appeal) Rules, 1968 — Rule 9
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High Courts13 Jan 2020Disposed Of

Md. Asgar Ali Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0202

Bihar Prohibition And Excise Act, 2016 — Section 30(a)Constitution Of India, 1950 — Article 226, 227
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High Courts13 Jan 2020Disposed Of

Ravindra Kumar @ Ravindra Kumar Yadav Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0201

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 61, 92(2)Constitution Of India, 1950 — Article 226
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High Courts13 Jan 2020Disposed Of

Nitish Kumar Yadav Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0200

Bihar Prohibition And Excise Act, 2016 — Section 30(a)Constitution Of India, 1950 — Article 226, 227
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High Courts13 Jan 2020Disposed Of

Ram Padarath Yadav Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0199

Bihar Right To Public Grievance Redressal Act, 2015 — Section 7
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High Courts13 Jan 2020Disposed Of

Dharamshila Devi Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0198

National Highways Act, 1956 — Section 3G, 3G(5)
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High Courts13 Jan 2020Disposed Of

Tilak Ray Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0197

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High Courts13 Jan 2020Allowed

Shree Gopal Construction And Developers Pvt. Ltd. Vs State Of Bihar And Anr

Patna High Court · (2020) 01 PAT CK 0196

Bihar Public Works Contracts Disputes Arbitration Tribunal Act, 2008 — Section 2(e), 2(k), 9, 13, 14, 15Arbitration And Conciliation Act, 1996 — Section 11(6), 34Code Of Civil Procedure, 1908 — Section 2, 2(2), 13
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