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Patna High Court judgments, 2020

2,559 judgments · page 126 of 128

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High Courts07 Jan 2020Disposed Of

Sachin Kumar Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0112

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41(1)
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High Courts07 Jan 2020Disposed Of

Ujjawal Pandey Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0110

Indian Penal Code, 1860 — Section 379
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High Courts07 Jan 2020Disposed Of

Lallu Singh @ Lallu Singh Ghatwar Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0109

Indian Penal Code, 1860 — Section 34, 201, 302
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High Courts07 Jan 2020Disposed Of

Bishun Paswan @ Vishnudev Paswan Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0108

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 324, 504
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High Courts07 Jan 2020Disposed Of

Diwakar Yadav Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0107

Arms Act, 1959 — Section 25(1 B)(a), 26
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High Courts07 Jan 2020Disposed Of

Amit Ram Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0106

Indian Penal Code, 1860 — Section 395, 397
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High Courts07 Jan 2020Disposed Of

Mohit Kumar Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0105

Indian Penal Code, 1860 — Section 34, 414, 420, 467, 468, 471
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High Courts07 Jan 2020Dismissed

Vinay Krishna Kumar @ Mahesh Yadav Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0104

Code Of Criminal Procedure, 1973 — Section 227Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 324, 380, 448
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High Courts07 Jan 2020Dismissed

Ram Swaroop Mahto Vs State Of Bihar And Anr

Patna High Court · (2020) 01 PAT CK 0103

Code Of Criminal Procedure, 1973 — Section 156(3), 173(2), 200, 313, 372Indian Penal Code, 1860 — Section 201, 304B, 498A
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High Courts07 Jan 2020Dismissed

Devendra Prasad Singh And Ors Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0055

Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 47 Rule 1
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High Courts07 Jan 2020Dismissed

Niranjan Singh Vs Ramautar Singh And Ors

Patna High Court · (2020) 01 PAT CK 0030

Code Of Civil Procedure, 1908 — Section 115, 115(1), Order 1 Rule 10(2)
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High Courts07 Jan 2020Disposed Of

Bishun Paswan @ Vishnudev Paswan @ Vishundev Paswan Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0020

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 324, 504
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High Courts07 Jan 2020Disposed Of

Mantu Singh @ Balbant Singh And Anr Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0019

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)(f)
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High Courts07 Jan 2020Disposed Of

Diwakar Yadav Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0018

Arms Act, 1959 — Section 25(1)(B)(a), 26
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High Courts07 Jan 2020Disposed Of

Amit Ram Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0017

Indian Penal Code, 1860 — Section 395, 397
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High Courts07 Jan 2020Disposed Of

Mohit Kumar Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0016

Indian Penal Code, 1860 — Section 34, 414, 420, 467, 468, 471
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High Courts07 Jan 2020Disposed Of

Bablu Kumar Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0013

Bihar Prohibition And Excise Act, 2016 — Section 30(a)
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High Courts07 Jan 2020Disposed Of

Ujjawal Pandey Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0012

Indian Penal Code, 1860 — Section 379
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High Courts07 Jan 2020Disposed Of

Lallu Singh @ Lallu Singh Ghatwar @ Jogendra Singh And Anr Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0011

Indian Penal Code, 1860 — Section 34, 201, 302
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High Courts06 Jan 2020Dismissed

Manoj Ram Vs State Of Bihar And Anr

Patna High Court · (2020) 01 PAT CK 0102

Indian Penal Code, 1860 — Section 323, 341, 379, 504
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