High Courts07 Jan 2020Disposed Of
Murari Singh And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0132
Bihar Mineral Rules 2019 — Rule 29(A)(2)(vii), 29(H)
COURT ARCHIVE
Patna High Court judgments, 2020
2,559 judgments · page 125 of 128
High Courts07 Jan 2020Disposed Of
Deepak Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0131
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Constitution Of India, 1950 — Article 226, 227
High Courts07 Jan 2020Dismissed
Dr. Nawal Kishore Sharma Vs Bihar State Housing Board Patna And Ors
Patna High Court · (2020) 01 PAT CK 0130
High Courts07 Jan 2020Disposed Of
M/S Svsvs Projects Pvt. Ltd. Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0129
High Courts07 Jan 2020Allowed
Union Of India And Ors Vs Sujeet Kumar Upadhyay
Patna High Court · (2020) 01 PAT CK 0128
High Courts07 Jan 2020Disposed Of
M/S. Bihar Medico Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0127
Drugs And Cosmetics Rules, 1945 — Rule 65(6), 65(7)
High Courts07 Jan 2020Disposed Of
Abhimanu Kumar Jha And Anr Vs Union Of India And Ors
Patna High Court · (2020) 01 PAT CK 0126
Customs Act, 1962 — Section 60
High Courts07 Jan 2020Dismissed
Rajeev Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0125
High Courts07 Jan 2020Disposed Of
Netlal Rai @ Netalal Ray Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0124
High Courts07 Jan 2020Disposed Of
Ram Babu Prasad Rai Vs Union Of India And Ors
Patna High Court · (2020) 01 PAT CK 0123
High Courts07 Jan 2020Dismissed
State Of Bihar And Ors Vs Prabhat Shankar Poddar
Patna High Court · (2020) 01 PAT CK 0122
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1, Order 48 Rule 1
High Courts07 Jan 2020Dismissed
Devendra Prasad Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0121
Code Of Civil Procedure, 1908 — Order 47 Rule 1, Order 48 Rule 1Constitution Of India, 1950 — Article 226
High Courts07 Jan 2020Dismissed
Niranjan Singh Vs Ramautar Singh And Ors
Patna High Court · (2020) 01 PAT CK 0120
Code Of Civil Procedure, 1908 — Order 1 Rule 10(2), 115, 115(1)
High Courts07 Jan 2020Dismissed
Santosh Kumar And Ors Vs State Of Bihar And Anr
Patna High Court · (2020) 01 PAT CK 0119
Indian Penal Code, 1860 — Section 323, 324, 387, 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(X)
High Courts07 Jan 2020Disposed Of
Ashok Jha And Ors Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0118
Indian Penal Code, 1860 — Section 34, 323, 324, 326, 341, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Jan 2020Disposed Of
Jay Rai @ Jay Jay Ram Rai And Anr Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0117
Indian Penal Code, 1860 — Section 34, 147, 307, 323, 324, 341, 354, 376, 379, 504, 506, 511Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Jan 2020Disposed Of
Lalan Singh Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0116
Indian Penal Code, 1860 — Section 420Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Jan 2020Disposed Of
Naresh Saw Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0115
Bihar Prohibition And Excise Act, 2016 — Section 30(d), 32(2)
High Courts07 Jan 2020Dismissed
Ram Naresh Bhagat Vs State Of Bihar And Anr
Patna High Court · (2020) 01 PAT CK 0114
Indian Penal Code, 1860 — Section 498A
High Courts07 Jan 2020Disposed Of
Rajat Kumar Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0113
Indian Penal Code, 1860 — Section 302, 394