COURT ARCHIVE

Patna High Court judgments, 2018

1,105 judgments · page 7 of 56

High Courts31 Oct 2018Dismissed

Rabindra Yadav @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0058

Code Of Criminal Procedure, 1973 — Section 2(o), 91, 154, 156, 173, 173(8), 207, 208, 311Indian Penal Code, 1860 — Section 34, 302, 380Bihar Police Manual, 1978 — Section 43

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High Courts30 Oct 2018Allowed

Sanju Devi @APPELLANT@Hash Rajinder

Patna High Court · (2018) 10 PAT CK 0068

Code of Civil Procedure, 1908 — Section 151, 152Motor Vehicles Act, 1988 — Section 166Indian Penal Code, 1860 — Section 304A, 379, 427

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High Courts30 Oct 2018Disposed off

Amar Kant Pandey @APPELLANT@Hash State Of Bihar

Patna High Court · (2018) 10 PAT CK 0057

Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 164, 313, 378

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High Courts30 Oct 2018Dismissed

Mithilesh Kumar @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0052

Indian Penal Code, 1860 — Section 414, 465, 468Code Of Criminal Procedure, 1973 — Section 162, 428, 313Evidence Act, 1872 — Section 27, 30

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High Courts30 Oct 2018Dismissed

Satya Prakash Tiwari @APPELLANT@Hash State of Bihar

Patna High Court · (2019) 1 PLJR 592

Arms Act, 1959 — Section 25(1b)a, 27Code Of Criminal Procedure, 1973 — Section 162, 173, 190, 300Constitution of India, 1950 — Article 20, 20(2)

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High Courts29 Oct 2018Allowed

Mukesh Ram @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0069

Indian Penal Code, 1860 — Section 34, 376, 506Code of Criminal Procedure, 1973 — Section 313

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High Courts29 Oct 2018Allowed

Ram Dular Gupta @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0056

Indian Penal Code, 1860 — Section 498(B)Code Of Criminal Procedure, 1973 — Section 313

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High Courts29 Oct 2018Disposed off

Dayanand Jha @APPELLANT@Hash Vice Chancellor Kameshwar Singh Darbhanga

Patna High Court · (2018) 10 PAT CK 0055

Bihar State Universities Act, 1976 — Section 35

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High Courts29 Oct 2018Allowed

Raj Hasan Raj @APPELLANT@Hash State Of Bihar

Patna High Court · (2018) 10 PAT CK 0054

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High Courts29 Oct 2018Dismissed

Krishna Devi Jaiswal and Others @APPELLANT@Hash Hiralal Prasad Jaiswal and Others

Patna High Court · (2018) 10 PAT CK 0053

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High Courts29 Oct 2018Allowed

Ganesh Pandit @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0050

Indian Penal Code, 1860 — Section 34, 323, 324Code Of Criminal Procedure, 1973 — Section 313

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High Courts29 Oct 2018Disposed off

Shamima Akthar @APPELLANT@Hash T.M. Bhagalpur University

Patna High Court · (2018) 10 PAT CK 0049

Bihar State Universities Act, 1976 — Section 4(1)(14)

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High Courts26 Oct 2018Allowed

Chinta Devi And Ors Vs State Of Bihar And Anr

Patna High Court · (2019) 1 PLJR 173

Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 34, 494, 498(A)Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts26 Oct 2018Allowed

Dina Nath Gupta @APPELLANT@Hash Sajda Parveen

Patna High Court · (2018) 10 PAT CK 0048

Code of Civil Procedure, 1908 — Section 10, 151

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High Courts26 Oct 2018Disposed off

Md. Dastagir Khan @APPELLANT@Hash State Of Bihar

Patna High Court · (2018) 10 PAT CK 0045

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High Courts26 Oct 2018Allowed

Central Board of Trustees @APPELLANT@Hash M/S Gandak Area Development Agency

Patna High Court · (2018) 10 PAT CK 0044

Employees‟ Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(a), 7A, 16, 16(b)(c)Bihar Agriculture & Rural Area Development Agency Act, 1978 — Section 33

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High Courts26 Oct 2018Dismissed