COURT ARCHIVE

Patna High Court judgments, 2018

1,105 judgments · page 5 of 56

High Courts20 Nov 2018Dismissed

Himangshu Paul through its one of the Partners Mr. Ashish Paul, Son of Sri Himangshu Paul, @APPELLANT@Hash U.P. State Bridge Corporation Ltd and ors

Patna High Court · (2019) 1 PLJR 405

Indian Contract Act, 1872 — Section 70

High Courts20 Nov 2018Dismissed

Ram Prakash Sharma Son of Late Bhuneshwar Sharma @APPELLANT@Hash State of Bihar and ors

Patna High Court · (2018) 11 PAT CK 0031

Bihar Collectorate Clerical Cadre (recruitment and conditions of services) Rules, 2011 — Rule 5(1)

High Courts19 Nov 2018Dismissed

Deepak Kumar Tiwary @ Deepak Tiwary @ Amit Kumar Tiwari, son of Late Gajendra Tiwary @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 11 PAT CK 0030

Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27

High Courts19 Nov 2018Dismissed

Bhushan Dome, Son of Late Basudeo Ram @APPELLANT@Hash State of Bihar and ors

Patna High Court · (2018) 11 PAT CK 0029

High Courts19 Nov 2018Disposed off

Kamal Nath Choubey, S/o late Yamuna Choubey, @APPELLANT@Hash State of Bihar and ors

Patna High Court · (2018) 11 PAT CK 0028

Bihar Taken over Elementary School Teachers' Promotion Rules, 1993 — Section 7(1)

High Courts06 Nov 2018Dismissed

Sushil Kumar Pandey, Bishram Pandey @APPELLANT@Hash STATE OF BIHAR

Patna High Court · (2018) 11 PAT CK 0027

Indian Penal Code, 1860 — Section 34, 302

High Courts06 Nov 2018Disposed off

M/S Rollcon Project Private Limited @APPELLANT@Hash State Of Bihar

Patna High Court · (2018) 11 PAT CK 0026

High Courts06 Nov 2018Dismissed

M/s Balajee Ingot India Pvt. Ltd @APPELLANT@Hash South Bihar Power Distribution Co. Ltd

Patna High Court · (2018) 11 PAT CK 0025

High Courts06 Nov 2018Dismissed

Niraj Kumar @ Sonu S/O Rajan Prasad Sinha Resident @APPELLANT@Hash Smt. Namita Sinha D/O Girija Nandan Singh W/O Sri Niraj Kumar

Patna High Court · (2018) 11 PAT CK 0024

Hindu Marriage Act, 1955 — Section 5(1), 12, 12(1)(c)Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4

High Courts06 Nov 2018Allowed

Mahadeo Prasad Gupta ors @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 11 PAT CK 0022

Code of Criminal Procedure, 1973 — Section 202, 203, 204(4), 398, 482Indian Penal Code, 1860 — Section 34, 307, 323, 341, 342, 379, 354, 504

High Courts06 Nov 2018Allowed

Mahadeo Prasad Gupta @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 11 PAT CK 0021

Code of Criminal Procedure, 1973 — Section 202, 203, 204(4), 398, 482Indian Penal Code, 1860 — Section 34, 307, 323, 341, 342, 354, 379, 504,

High Courts05 Nov 2018Allowed

Md. Nasim Raza Rahmani, Munna @APPELLANT@Hash State Of Bihar

Patna High Court · (2018) 11 PAT CK 0020

Indian Penal Code, 1860 — Section 302, 303, 304Code of Criminal Procedure, 1973 — Section 304, 313, 391Constitution of India, 1950 — Article 21, 39A, 141

High Courts02 Nov 2018Disposed off

Hari Kishun Sada, son of Yugeshwar Sada @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 11 PAT CK 0023

Code of Criminal Procedure, 1973 — Section 53A, 294, 313, 366Indian Penal Code, 1860 — Section 302, 376Protection of Children from Sexual Offences Act, 2012 — Setion 6

High Courts02 Nov 2018Disposed off

Hari Kishun Sada @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 11 PAT CK 0019

Code of Criminal Procedure, 1973 — Section 53A, 296, 313, 366Indian Penal Code, 1860 — Section 302, 376Protection of Children from Sexual Offences Act, 2012 — Section 6

High Courts02 Nov 2018Allowed

Rameshwar Yadava @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 11 PAT CK 0018

Indian Penal Code, 1860 — Section 323, 341, 504Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)Code of Criminal Procedure, 1973 — Section 313

High Courts02 Nov 2018Allowed

Gangotri Devi Wife of Raj Narayan Singh @APPELLANT@Hash Bhukhan Singh

Patna High Court · (2018) 11 PAT CK 0017

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4(c)

High Courts02 Nov 2018Disposed off

Krishna Kumar Yadav @APPELLANT@Hash State Of Bihar

Patna High Court · (2018) 11 PAT CK 0016

Indian Contract Act, 1872 — Section 70Constitution of India, 1950 — Article 21, 23

High Courts02 Nov 2018Disposed off

Shiv Kumar Choudhary @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 11 PAT CK 0015

High Courts02 Nov 2018Disposed off

Sujeet Kumar @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 11 PAT CK 0014

High Courts02 Nov 2018Disposed off

State Of Bihar @APPELLANT@Hash Hari Kishun Sada

Patna High Court · (2018) 11 PAT CK 0003

Code of Criminal Procedure, 1973 — Section 53A, 294, 313, 366Indian Penal Code, 1860 — Section 302, 376Protection of Children from Sexual Offences Act, 2012 — Section 6