High Courts25 Oct 2018Disposed off
Ajay Parwat @APPELLANT@Hash State of Bihar
Patna High Court · (2018) 10 PAT CK 0047
Code Of Criminal Procedure, 1973 — Section 412
COURT ARCHIVE
Patna High Court judgments, 2018
1,105 judgments · page 8 of 56
High Courts25 Oct 2018Disposed off
Vinod Kumar Yadav @APPELLANT@Hash State of Bihar
Patna High Court · (2018) 10 PAT CK 0046
High Courts25 Oct 2018Allowed
Shashi Dhar Jha @APPELLANT@Hash T. M. Bhagalpur University
Patna High Court · (2018) 10 PAT CK 0040
High Courts25 Oct 2018Dismissed
Jai Shankar Kumar @APPELLANT@Hash State of Bihar
Patna High Court · (2018) 10 PAT CK 0039
High Courts25 Oct 2018Allowed
Pragya Verma @APPELLANT@Hash State of Bihar
Patna High Court · (2018) 10 PAT CK 0038
High Courts12 Oct 2018Allowed
Anil Kumar @APPELLANT@Hash State of Bihar
Patna High Court · (2019) 1 PLJR 249
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts12 Oct 2018Dismissed
Abhay Kumar Singh @APPELLANT@Hash State of Bihar
Patna High Court · (2018) 10 PAT CK 0036
Protection of Women from Domestic Violence Act, 2005 — Section 2(a), 2(f), 2(s), 3(iv), 12, 17, 19, 20Constitution of India, 1950 — Article 227
High Courts12 Oct 2018Dismissed
Bihar Rajya Arya Pratinidhi Sabha @APPELLANT@Hash State of Bihar
Patna High Court · (2018) 10 PAT CK 0035
Constitution of India, 1950 — Article 30, 226
High Courts11 Oct 2018Dismissed
Manoj Kumar Pandey And Anr Vs State Of Bihar The Principal Secretary And Ors
Patna High Court · (2019) 1 PLJR 7
High Courts11 Oct 2018Disposed off
Nirmala Devi @APPELLANT@Hash State of Bihar
Patna High Court · (2018) 10 PAT CK 0034
High Courts11 Oct 2018Dismissed
Gajanand Prasad @APPELLANT@Hash Bihar State Housing Board
Patna High Court · (2018) 10 PAT CK 0033
High Courts11 Oct 2018Disposed off
Gopi Nath Dwivedi @APPELLANT@Hash State Of Bihar
Patna High Court · (2018) 10 PAT CK 0032
Nationalized Secondary School Service Conditions) Rules, 1983 — Rule 12
High Courts11 Oct 2018Disposed off
Sanjay Kumar Pandey @APPELLANT@Hash Union Of India
Patna High Court · (2018) 10 PAT CK 0031
High Courts11 Oct 2018Allowed
Sujit Kumar @APPELLANT@Hash State of Bihar
Patna High Court · (2018) 10 PAT CK 0030
High Courts11 Oct 2018Allowed
Maheshwar Rajak @APPELLANT@Hash State of Bihar
Patna High Court · (2018) 10 PAT CK 0029
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 304(2), 307, 323, 342Code Of Criminal Procedure, 1973 — Section 313
High Courts11 Oct 2018Allowed
Bihar State Food and Civil Supplies Corporation Ltd @APPELLANT@Hash Sanjay Kumar Singh
Patna High Court · (2018) 10 PAT CK 0028
High Courts11 Oct 2018Dismissed
New India Assurance Co. Ltd @APPELLANT@Hash Vibha Kumari
Patna High Court · (2018) 10 PAT CK 0027
Motor Vehicles Act, 1988 — Section 166
High Courts11 Oct 2018Allowed
Chandrawati Devi, @APPELLANT@Hash Siya Ram Mahto
Patna High Court · (2018) 10 PAT CK 0026
Motor Vehicles Act, 1988 — Section 166
High Courts11 Oct 2018Dismissed
Maya Lal Singh @APPELLANT@Hash State of Bihar
Patna High Court · (2018) 10 PAT CK 0025
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 378(3)
High Courts10 Oct 2018Dismissed
M/s Afroz Alam @APPELLANT@Hash State of Bihar
Patna High Court · (2018) 10 PAT CK 0024
Securitization and Reconstruction of the Financial Assets and Security Interest Act, 2002 — Section 9(3)(4), 13(A), 13(2), 13(4)Security Interest (Enforcement) Rules, 2002 — Rule 8(i), 8(vi), 9(3), 9(4)