High Courts25 Jan 2017Disposed off
Dhirendra Kumar Singh Vs The State of Bihar
Patna High Court · (2017) 01 PAT CK 0109
COURT ARCHIVE
Patna High Court judgments, 2017
713 judgments · page 32 of 36
High Courts25 Jan 2017Allowed
Dr. Kanhaiya Jha Vs The State of Bihar
Patna High Court · (2017) 2 ECrC 496
Criminal Procedure Code, 1973 (CrPC) - Section 482Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 - Section 23, Section 24, Section 25
High Courts25 Jan 2017Dismissed
Anil Kumar Singh Vs State of Bihar
Patna High Court · (2017) 2 BLJud 43 : (2017) 1 PCCR 376
Criminal Procedure Code, 1973 (CrPC) - Section 482Prevention of Corruption Act, 1988 - Section 13, Section 19, Section 7, Section 8, Section 9
High Courts25 Jan 2017Dismissed
Radhey Krishna Rai Vs The Bihar Industrial Area Development Authority
Patna High Court · (2017) 2 PLJR 355
High Courts24 Jan 2017Disposed Off
Nilam Devi Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 484
Constitution of India, 1950 - Article 226
High Courts24 Jan 2017Disposed Off
Union of India Vs Sanjay Kumar
Patna High Court · (2017) 2 BLJud 243 : (2017) LIC 1151 : (2017) 2 SCT 706
Constitution of India, 1950 - Article 141
High Courts24 Jan 2017Allowed
Tej Narain Singh @ Jhannu Singh Vs The State of Bihar
Patna High Court · (2017) 2 ECrC 133
Penal Code, 1860 (IPC) - Section 323, Section 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts24 Jan 2017Disposed Off
Aswind Kumar @ Asbind Kumar Vs State of Bihar
Patna High Court · (2017) 2 BLJud 67 : (2017) 1 PCCR 378
Penal Code, 1860 (IPC) - Section 323Probation of Offenders Act, 1958 - Section 3
High Courts24 Jan 2017Allowed
M/S United India Insurance Company Limited Vs Most. Mangli Devi
Patna High Court · (2017) 2 BLJud 2 : (2017) 2 PLJR 9
Bihar Motor Vehicle Rules, 1992 - Rule 243Motor Vehicles Act, 1988 - Section 168
High Courts24 Jan 2017Dismissed
State Bank of India Vs Rajesh Khetan
Patna High Court · (2017) 172 AIC 813
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), Section 13(4), Section 35
High Courts24 Jan 2017Allowed
Lorik Yadav Vs State of Bihar
Patna High Court · (2017) 2 ECrC 498
Penal Code, 1860 (IPC) - Section 325
High Courts24 Jan 2017Allowed
Ram Chandra Sah Vs The State of Bihar
Patna High Court · (2017) 2 ECrC 91
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 201, Section 302, Section 311, Section 379
High Courts23 Jan 2017Dismissed
The State of Bihar Vs Satrughan Prasad
Patna High Court · (2017) 01 PAT CK 0108
High Courts23 Jan 2017Dismissed
Shambhu Kumar Verma Vs In The High Court of Judicature
Patna High Court · (2017) 01 PAT CK 0107
Bihar Service Code, 1979, Rule 74(b)
High Courts23 Jan 2017Allowed
Karu Pandit Vs State of Bihar
Patna High Court · (2017) CriLJ 2802
Criminal Procedure Code, 1973 (CrPC) - Section 319, Section 319
High Courts23 Jan 2017Dismissed
Pankaj Kumar Singh Vs State of Bihar
Patna High Court · (2017) AIR(Patna) 43
Constitution of India, 1950 - Article 226Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 - Section 20
High Courts23 Jan 2017Dismissed
Premnarayan Mishra Vs The State of Bihar
Patna High Court · (2017) 2 ECrC 303 : (2017) 1 PCCR 478 : (2017) 1 PLJR 905
Criminal Procedure Code, 1973 (CrPC) - Section 204, Section 482Penal Code, 1860 (IPC) - Section 498A
High Courts23 Jan 2017Dismissed
Ram Kisun Mahto Vs The State of Bihar
Patna High Court · (2017) 2 PCCR 13 : (2017) 1 PLJR 917
Criminal Procedure Code, 1973 (CrPC) - Section 204, Section 482Penal Code, 1860 (IPC) - Section 376
High Courts23 Jan 2017Allowed
Sonu Singh Vs The State of Bihar
Patna High Court · (2017) 2 ECrC 140 : (2017) 1 PCCR 533 : (2017) 1 PLJR 956
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302
High Courts23 Jan 2017Dismissed
Anil Kumar Gupta Vs The State of Bihar
Patna High Court · (2017) 1 PCCR 535 : (2017) 1 PLJR 922
Criminal Procedure Code, 1973 (CrPC) - Section 195, Section 482Penal Code, 1860 (IPC) - Section 211, Section 466