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Patna High Court judgments, 2017

713 judgments · page 31 of 36

High Courts02 Feb 2017Allowed

Sheo Kumar Sharma Vs The State of Bihar

Patna High Court · (2017) 1 BBCJ 567 : (2017) 2 ECrC 255

Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 498A
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High Courts31 Jan 2017Dismissed

Sunita Devi Vs State of Bihar

Patna High Court · (2017) 2 PLJR 272 : (2017) 2 RCRCriminal 995

Criminal Procedure Code, 1973 (CrPC) - Section 190, Section 193, Section 209, Section 309(2)
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High Courts30 Jan 2017Allowed

Sanjay Sah Vs The State of Bihar

Patna High Court · (2017) 2 ECrC 123

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(B), Section 22(b), Section 23(b), Section 55
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High Courts28 Jan 2017Allowed

Usha Kumari Vs The State of Bihar

Patna High Court · (2017) 2 BLJud 140 : (2017) 2 ECrC 114 : (2017) 1 PCCR 427

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, Section 418, Section 423
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